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High Court Of Himachal Pradesh judgments

31,415 judgments · page 36 of 1,571

High Courts18 May 2026Dismissed

Akash Kumar Kochhar Vs State Of HP

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0816

Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 103, 111, 238, 249, 304(2), 336(2)Arms Act, 1959-Section 25, 27
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High Courts15 May 2026

Suresh Sharma Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2804

Bharatiya Nagrik Suraksha Sanhita-Section 528Indian Penal Code-Section 174-A, 21, 172 to 188, 188Code of Criminal Procedure-Section 82, 125, 125(3), 195, 195(1)(a)(i), 195(1)(a), 482
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High Courts15 May 2026Dismissed

Suraj Mani Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0814

Constitution Of India, 1950-Article 21, 22, 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 18, 20, 22, 25, 29, 37, 37(b)(ii), 52A(2), 67
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High Courts15 May 2026Dismissed

State Of H.P. Vs Naval Kishore

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0813

Indian Penal Code, 1860-Section 279, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 386, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts15 May 2026Dismissed

Shyam Chander Paul Singh & Ors Vs Nain Tara Paul Singh

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0811

Constitution Of India, 1950-Article 141, 372Code Of Civil Procedure, 1908-Section, Order 2 Rule 2 , Order 22 Rule 3Hindu Succession Act, 1956-Section 4, 4(1)(a), 5(ii), 6, 7(1), 7(3), 14
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High Courts15 May 2026Allowed

Karmo & Ors Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0810

Code Of Civil Procedure, 1908-Section 80Transfer Of Property Act, 1882-Section 5Indian Succession Act, 1925-Section 2(h)
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High Courts14 May 2026

Ram Lal Vs Smt. Reeta Devi & Ors.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2691

Bharatiya Nagarik Suraksha Sanhita-Section 528Code of Criminal Procedure, 1973-Section 125, 125(1), 125(3), 488
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High Courts14 May 2026Allowed

Dr. Tilak Raj Sharma Vs State Of H.P. & Ors.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2708

Code of Criminal Procedure, 1973-Section 482, 173, 154, 154(3), 155, 155(2), 155(4), 156(1)Indian Penal Code-Section 504, 506, 507, 503, 509, 34, 354Information Technology Act-Section 66A
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High Courts14 May 2026

Ramesh Chauhan Vs State Of H.P. & Ors.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2728

Himachal Pradesh Civil Services (Premature Retirement) Rules, 1976-Rule 3(2)Constitution of India-Articles 14, 16, 309, 217(1), 56, 226Transfer of Property Act-Section 19
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High Courts14 May 2026Dismissed

State Of HP Vs Sham Lal & Ors

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0799

Code Of Civil Procedure, 1908-Section 96, 100, Order 43, Order 43 Rule 1Himachal Pradesh Land Revenue Act, 1954-Section 2(14), 38(b), 163
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