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High Court Of Himachal Pradesh judgments

31,415 judgments · page 37 of 1,571

High Courts13 May 2026Disposed Of

Ilyas Ali Vs Bhag Singh

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0801

Negotiable Instruments Act, 1881-Section 138, 147Bharatiya Nagarik Suraksha Sanhita, 2023-Section 359, 528Code Of Criminal Procedure, 1973-Section 320, 482
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High Courts12 May 2026Allowed

Surinder Sharma Vs Parveen Kalia & Anr.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2745

Indian Penal Code, 1860-Sections 500, 120-B, 499 (Eighth and Ninth Exception), 376, 328, 228A, 501Code of Criminal Procedure, 1973-Sections 200, 202, 482, 156(1), 155(2), 14, 15, sub-sections (2) and (3) of Section 14General Clauses Act-Section 13, 13(2)
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High Courts12 May 2026

Laxmi Dutt Vs Beasa Devi & Ors.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2737

Code of Civil Procedure, 1908-Order VI Rule 16, VI Rule 17, Section 96, 100, 103Indian Succession Act, 1925-Section 63Indian Evidence Act, 1872-Section 68
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High Courts12 May 2026Allowed

Surinder Sharma Vs Parveen Kalia & Anr.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2652

Indian Penal Code (IPC)-Section 500, 120-B, 499, 501, 228A, 376/328Code of Criminal Procedure, 1973-Section 202, 482, 156(1), 155(2), 200, 14, 15General Clauses Act-Section 13, 13(2)
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