High Courts04 Feb 2021 Allowed
Ram Kulshestra Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 153, 437A, 438, 446, 446A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 347 of 1,570
High Courts04 Feb 2021 Allowed
Praveen Kumar Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0071
Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 307, 326, 337
High Courts04 Feb 2021Dismissed
Raman Khachi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0070
Code Of Criminal Procedure, 1973 — Section 154, 439
High Courts04 Feb 2021 Allowed
Pavit Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0069
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
High Courts04 Feb 2021Dismissed
Dharamveer Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0068
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439
High Courts04 Feb 2021Dismissed
Akshay Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2021Dismissed
Nikka Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0066
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021 Allowed
Pankaj Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021 Allowed
Jitender Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0064
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 25, 29, 61, 85
High Courts04 Feb 2021Dismissed
Surender Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts04 Feb 2021Dismissed
Gulshan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021Dismissed
Monu Singh Jamwal Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 437, 439
High Courts04 Feb 2021Dismissed
Hem Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021Disposed Of
Amit Kapil Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0059
High Courts04 Feb 2021Dismissed
Pankaj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2021Dismissed
Diwan Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29, 35, 37Evidence Act, 1872 — Section 25, 26
High Courts04 Feb 2021 Allowed
Rajeev Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 437, 437A, 446
High Courts04 Feb 2021 Allowed
Devi Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 37, 52ACode Of Criminal Procedure, 1973 — Section 437A, 438, 446
High Courts04 Feb 2021Dismissed
Roop Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 173, 173(2), 207, 439
High Courts04 Feb 2021 Allowed
Vijay Laxmi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 02 SHI CK 0053
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42(2)Code Of Criminal Procedure, 1973 — Section 437A, 439, 446