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High Court Of Himachal Pradesh judgments

31,399 judgments · page 345 of 1,570

High Courts04 Feb 2021Dismissed

Krishna Devi Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0108

Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 120B, 323, 342, 364A, 388, 504, 506
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High Courts04 Feb 2021 Allowed

Heera Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0104

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42
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High Courts04 Feb 2021 Allowed

Gulab Devi Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0103

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42(2)
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High Courts04 Feb 2021 Allowed

Kans Raj Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0102

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 22, 37, 61, 85Indian Penal Code, 1860 — Section 34, 379, 436
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High Courts04 Feb 2021 Allowed

Sonam Ram Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0101

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021Dismissed

Shashi Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0100

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42
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High Courts04 Feb 2021 Allowed

Lekh Ram Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0099

Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 154, 173, 245, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 326, 367, 452, 506
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High Courts04 Feb 2021 Allowed

Vikram Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0098

Indian Penal Code, 1860 — Section 375Code Of Criminal Procedure, 1973 — Section 293, 437A, 446
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High Courts04 Feb 2021Dismissed

Yuv Raj Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0096

Code Of Criminal Procedure, 1973 — Section 154, 173(2), 207, 439Indian Penal Code, 1860 — Section 302, 323, 342
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