High Courts04 Feb 2021 Allowed

Hem Raj Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0170

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446AEvidence Act, 1872 — Section 27Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021 Allowed

Hitender Singh @ Rinku Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0169

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021Dismissed

Dina Nath Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0168

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts04 Feb 2021 Allowed

Gaurav And Others Vs State Of H.P And Another

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0164

Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 307, 354, 451, 498A
High Courts04 Feb 2021Dismissed

Dharam Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0134

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021 Allowed

Praduban Pandit @ Karan Pandit Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0133

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446AIndian Penal Code, 1860 — Section 420, 467, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts04 Feb 2021Dismissed

Ashu Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0131

Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 120B, 323, 342, 388, 504, 506
High Courts04 Feb 2021 Allowed

Anamika Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0129

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
High Courts04 Feb 2021 Allowed

Ghanshyam Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0128

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021 Allowed

Yog Raj Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0120

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021Dismissed

Irshad Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0119

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42