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High Court Of Himachal Pradesh judgments

31,399 judgments · page 346 of 1,570

High Courts04 Feb 2021Dismissed

Chet Ram Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0093

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021 Allowed

Pradeep Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0091

Code Of Criminal Procedure, 1973 — Section 437A, 439Indian Penal Code, 1860 — Section 323, 498A
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High Courts04 Feb 2021 Allowed

Karan Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0090

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 37, 42(2), 61, 85
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High Courts04 Feb 2021 Allowed

Surender Thakur Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0087

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42
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High Courts04 Feb 2021Dismissed

Davinder Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0082

Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29, 37
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High Courts04 Feb 2021Dismissed

Sher Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0081

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37Code Of Criminal Procedure, 1973 — Section 439
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High Courts04 Feb 2021Dismissed

Sarna Devi Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0079

Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 120B, 323, 342, 364A, 388, 504, 506
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High Courts04 Feb 2021 Allowed

Rekha Devi Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0077

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Evidence Act, 1872 — Section 25, 26
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