High Courts04 Feb 2021Dismissed

Gulshan Alias Goli Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0051

Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 37, 61, 85
High Courts04 Feb 2021Dismissed

Lalman Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0049

Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts04 Feb 2021 Allowed

Inder Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0048

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 37
High Courts04 Feb 2021Dismissed

Khem Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0046

Code Of Criminal Procedure, 1973 — Section 164, 173(2), 439Indian Penal Code, 1860 — Section 376ABProtection Of Children From Sexual Offences Act, 2012 — Section 6, 8
High Courts04 Feb 2021 Allowed

Ajit Rana Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0045

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts04 Feb 2021 Allowed

Ashish Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0039

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 37, 61, 85
High Courts04 Feb 2021 Allowed

Raghu Nandan Koundal Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0038

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 37
High Courts04 Feb 2021 Allowed

Anil Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0037

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42(2)
High Courts04 Feb 2021 Allowed

Kamal Verma Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0034

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446AIndian Penal Code, 1860 — Section 188, 149Motor Vehicles Act, 1988 — Section 181, 207