CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 349 of 1,570

High Courts04 Feb 2021 Allowed

Virender Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 164, 437A, 439, 446Indian Penal Code, 1860 — Section 359, 361, 363, 366Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
Read judgment
High Courts04 Feb 2021Dismissed

Rajeev Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0029

Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2), 207, 439Indian Penal Code, 1860 — Section 366A, 375, 376
Read judgment
High Courts04 Feb 2021Dismissed

Balwant Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0028

Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 161, 173(2), 207
Read judgment
High Courts04 Feb 2021 Allowed

Ankit Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0027

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
Read judgment
High Courts04 Feb 2021Dismissed

Santosh Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0026

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
Read judgment
High Courts04 Feb 2021 Allowed

Amrik Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0025

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 1, 14, 15, 27, 29, 37, 61
Read judgment
High Courts04 Feb 2021Dismissed

Narender Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0022

Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
Read judgment
High Courts04 Feb 2021 Allowed

Vivek Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0020

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 37
Read judgment
High Courts04 Feb 2021 Allowed

Narender Sharma Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0019

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42(2)
Read judgment
High Courts04 Feb 2021 Allowed

Surender Kumar Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0018

Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 154, 173, 245, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 326, 452, 506
Read judgment