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High Court Of Himachal Pradesh judgments

31,399 judgments · page 343 of 1,570

High Courts04 Feb 2021 Allowed

Sant Ram Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0191

Code Of Criminal Procedure, 1973 — Section 154, 437A, 446Evidence Act, 1872 — Section 27
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High Courts04 Feb 2021 Allowed

Khana Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0189

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021 Allowed

Gurnam Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0185

Indian Penal Code, 1860 — Section 120B, 307Arms Act, 1959 — Section 25, 25(6), 54, 59Code Of Criminal Procedure, 1973 — Section 437A, 439
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High Courts04 Feb 2021Dismissed

Sanju Sharma Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0184

Code Of Criminal Procedure, 1973 — Section 173(2), 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021 Allowed

Hira Lal Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0179

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021Dismissed

Kulwant Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0178

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 323, 341, 506
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High Courts04 Feb 2021 Allowed

Nikhil Bekta Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0176

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42
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