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High Court Of Himachal Pradesh judgments

31,399 judgments · page 342 of 1,570

High Courts04 Feb 2021 Allowed

Vishal Thakur Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0314

Code Of Criminal Procedure, 1973 — Section 154, 437A, 438, 446Indian Penal Code, 1860 — Section 147, 149, 323, 504
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High Courts04 Feb 2021 Allowed

Jodh Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0309

Indian Penal Code, 1860 — Section 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164, 437A
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High Courts04 Feb 2021 Allowed

Aman Kumar Alias Raman Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0224

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
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High Courts04 Feb 2021 Allowed

Jai Deep Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0223

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021Dismissed

Amish Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0222

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 25, 29, 37
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High Courts04 Feb 2021 Allowed

Mukesh Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0221

Indian Penal Code, 1860 — Section 354D, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6, 12Code Of Criminal Procedure, 1973 — Section 164, 437A, 446
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High Courts04 Feb 2021 Allowed

Ramesh Chand @ Meshu Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0218

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021 Allowed

Man Mohan Sharma Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0197

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts04 Feb 2021Dismissed

Tara Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 02 SHI CK 0196

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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