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High Court Of Himachal Pradesh judgments

32,593 judgments · page 1,557 of 1,630

High Courts18 Oct 1979

Ramji Dass Vs Ram Rakha

High Court Of Himachal Pradesh · (1979) 8 ILR HP 536

Constitution of India, 1950 — Article 133East Punjab Utilization of Lands Act, 1949 — Section 2, 3, 4, 5, 7Punjab Security of Land Tenures Act, 1953 — Section 17A, 17A(1)
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High Courts05 Sept 1979Dismissed

D.K. Bhatnagar and O.P. Gupta Vs State of H.P. and Others

High Court Of Himachal Pradesh · (1979) 8 ILR HP 501

Constitution of India, 1950 — Article 16, 226, 311, 311(2)Government of Union Territories Act, 1963 — Section 58(2)Himachal Pradesh Territorial Council Secretariat Recruitment Rules, 1958 — Rule 27, 6, 9
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High Courts30 Aug 1979Dismissed

Karmu Vs State

High Court Of Himachal Pradesh · (1979) 8 ILR HP 439

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 300, 302
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High Courts20 Aug 1979

Mohinder Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1980) ShimLC 26

Criminal Procedure Code, 1973 (CrPC) — Section 154, 235(2), 360, 360(4), 361Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 394, 397, 451, 597
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High Courts16 Aug 1979

Shri Banshi Lal Vs State

High Court Of Himachal Pradesh · (1980) ShimLC 235

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 324
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High Courts24 Jul 1979Dismissed

Ishwar Datt Vs Duni Chand Bhoil

High Court Of Himachal Pradesh · (1979) ShimLC 332

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
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High Courts10 Jul 1979Dismissed

S.C. Katoch Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (1979) 8 ILR HP 445

Civil Procedure Code, 1908 (CPC) — Section 151Patents Act, 1970 — Section 100, 100(5), 102, 102(2), 102(3)Patents and Designs Act, 1911 — Section 2(11), 26(1)
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High Courts03 Jul 1979Dismissed

Smt. Surinder Kaur Vs Shri Mohinder Bahadur Singh

High Court Of Himachal Pradesh · (1980) ShimLC 1

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 11, Order 9 Rule 13, 11Himachal Pradesh Urban Rent Control Act, 1971 — Section 13, 16, 17Limitation Act, 1963 — Article 123, 137
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High Courts28 Jun 1979Dismissed

Himachal Road Transport Corporation Vs Jai Ram etc.

High Court Of Himachal Pradesh · (1979) 8 ILR HP 267

Big Landed Estates and Land Reforms Act, 1953 — Section 104Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 121, 96Fatal Accidents Act, 1855 — Section 1A, 2
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