High Courts05 Mar 1979Dismissed

State of Himachal Pradesh Vs Durga and Others

High Court Of Himachal Pradesh · (1979) ShimLC 233

Criminal Procedure Code, 1973 (CrPC) — Section 386, 386(1), 488, 488(3)Himachal Pradesh Panchayati Raj Act, 1952 — Section 97, 97(2)Himachal Pradesh Panchayati Raj Rules — Rule 165, 165(1), 165(2)
High Courts15 Jan 1979

Hoshiar Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1979) ShimLC 308

Criminal Law (Amendment) Act, 1932 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 195, 195(1), 4Penal Code, 1860 (IPC) — Section 118, 144, 15(1), 188, 447