High Courts17 Mar 1980
Bish Ram and Another Vs Smt. Kalawati and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 49
Limitation Act, 1963 — Section 14, 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,556 of 1,630
High Courts14 Mar 1980
Smt. Sheela Sen Vs Shri Hitendra Sen
High Court Of Himachal Pradesh · (1980) 9 ILR HP 54
Hindu Marriage Act, 1955 — Section 24, 25
High Courts06 Mar 1980Allowed
Smt. Dayawanti and Others Vs Kirpa Ram
High Court Of Himachal Pradesh · AIR 1981 HP 6 : (1980) ShimLC 143
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts06 Mar 1980Dismissed
Tejinder Singh and Another Vs Ram Saran and Others
High Court Of Himachal Pradesh · AIR 1981 HP 15 : (1980) ShimLC 154
High Courts07 Feb 1980Allowed
Prem Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1980 HP 45
Constitution of India, 1950 — Article 226Himachal Pradesh Gram Panchayat Rules, 1971 — Rule 77Himachal Pradesh Panchayati Raj Act, 1968 — Section 16, 9(5)
High Courts11 Jan 1980Allowed
Smt. Gilmo Vs Smt. Mukti and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 70
Hindu Succession Act, 1956 — Section 8
High Courts02 Jan 1980
Batna Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1980) CriLJ 748 : (1980) ShimLC 100
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(21)
High Courts31 Dec 1979Dismissed
Krishan Dayal Vs Amar Nath and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 1
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114, 33
High Courts28 Dec 1979Dismissed
Sahnu Vs Harfi
High Court Of Himachal Pradesh · (1980) 9 ILR HP 21
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 147, 448Penal Code, 1860 (IPC) — Section 34, 447
High Courts28 Dec 1979Dismissed
Sahnu Ram Vs Smt. Harfi and Another Smt. Harfi Vs State and Another
High Court Of Himachal Pradesh · (1980) ShimLC 89
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 147, 453Penal Code, 1860 (IPC) — Section 34, 447, 448
High Courts19 Dec 1979Dismissed
Brij Lal Vs Roshan Lal and Others
High Court Of Himachal Pradesh · AIR 1980 HP 13 : (1980) ShimLC 138
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Dec 1979
Kewal Ram Vs Daulat Ram and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 60
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(5), 146
High Courts13 Dec 1979Dismissed
Joti and Others Vs Kanshi Ram
High Court Of Himachal Pradesh · (1980) ShimLC 32
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Dec 1979Allowed
Shri Ram Lal Vs Shri Ram Rakha
High Court Of Himachal Pradesh · (1980) ShimLC 39
High Courts26 Nov 1979Allowed
Khadi Ashram Head Office Vs Municipal Corporation and Another
High Court Of Himachal Pradesh · (1979) 8 ILR HP 573
Himachal Pradesh Municipal Act, 1968 — Section 240Himachal Pradesh Town and Country Planning Act, 1977 — Section 15, 16
High Courts21 Nov 1979
Mehta Brothers Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1980) CriLJ 289 : (1980) ShimLC 35
Forest Act, 1927 — Section 41, 42
High Courts16 Nov 1979Dismissed
Matha Vs Smt. Kaula
High Court Of Himachal Pradesh · (1979) 8 ILR HP 583
Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 488, 488(3)
High Courts16 Nov 1979
Kanhu Ram and Others Vs Durga Ram
High Court Of Himachal Pradesh · (1980) CriLJ 518 : (1979) 8 ILR HP 576
Criminal Procedure Code, 1973 (CrPC) — Section 204(2), 465Untouchability (Offences) Act, 1955 — Section 7
High Courts14 Nov 1979
Jai Prakash Sharma Vs Jagdamba Parsad and Others
High Court Of Himachal Pradesh · (1980) CriLJ 889 : (1980) ShimLC 146
Penal Code, 1860 (IPC) — Section 323, 506
High Courts31 Oct 1979
National Carriers and Others Vs M.J. Stone and Others
High Court Of Himachal Pradesh · (1979) 8 ILR HP 560
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, Order 23 Rule 3, Order 32 Rule 1 , Order 32 Rule 14Himachal Pradesh Motor Accidents Claims Tribunals Rules, 1960 — Rule 20Motor Vehicles Act, 1939 — Section 110B, 111A