High Courts02 May 1980Allowed
Shri Shanti Swarup Banta Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1980) ShimLC 255
Arbitration Act, 1940 — Section 20, 20(2)Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,555 of 1,630
High Courts02 May 1980
Shanti Swaroop Banta Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1980) 9 ILR HP 141
Arbitration Act, 1940 — Section 20, 20(2)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts29 Apr 1980Dismissed
Shri Bija Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1980) ShimLC 222
Motor Vehicles Act, 1939 — Section 110APenal Code, 1860 (IPC) — Section 279, 337, 338
High Courts29 Apr 1980Dismissed
Bija Ram Vs State and Others
High Court Of Himachal Pradesh · (1980) ACJ 352 : (1980) 9 ILR HP 183
Motor Vehicles Act, 1939 — Section 110APenal Code, 1860 (IPC) — Section 279, 337, 338
High Courts28 Apr 1980Dismissed
Gurbax Singh Vs Kali Dass
High Court Of Himachal Pradesh · (1980) 9 ILR HP 176
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 14(2)
High Courts28 Apr 1980Dismissed
S. Gurbax Singh Vs Shri Kali Dass
High Court Of Himachal Pradesh · (1980) ShimLC 192
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 14(2)
High Courts25 Apr 1980Dismissed
Shri Amrik Chand Vs Shri Ram Sarup
High Court Of Himachal Pradesh · (1980) ShimLC 269
Arbitration Act, 1940 — Section 10, 11, 12, 13, 14Limitation Act, 1908 — Article 158Limitation Act, 1963 — Article 119
High Courts25 Apr 1980Dismissed
Amrik Chand Vs Ram Sarup
High Court Of Himachal Pradesh · (1980) 9 ILR HP 164
Arbitration Act, 1940 — Section 11, 13, 15, 17, 19Limitation Act, 1908 — Article 158Limitation Act, 1963 — Article 119(6), 119(b), 158
High Courts22 Apr 1980Dismissed
Shri Lachho Vs Shri Bakshi Ram and Others
High Court Of Himachal Pradesh · (1980) ShimLC 212
Himachal Pradesh Land Revenue Act, 1954 — Section 35, 36, 37, 38, 45Punjab Land Revenue Act, 1887 — Section 44
High Courts22 Apr 1980Allowed
Mohan Lal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 91
Himachal Pradesh Document Writers Licensing Rules, 1971 — Rule 4, 7, 9Penal Code, 1860 (IPC) — Section 182
High Courts21 Apr 1980Dismissed
Kali Dass Vasudeva Vs Swaran Singh
High Court Of Himachal Pradesh · (1980) 9 ILR HP 191
Civil Procedure Code, 1908 (CPC) — Section 47Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 14(2), 21(5)
High Courts17 Apr 1980Allowed
Sobha and Others Vs Behari Lal and Others
High Court Of Himachal Pradesh · AIR 1981 HP 18 : (1980) ShimLC 177
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, Order 41 Rule 27, 115
High Courts11 Apr 1980Dismissed
Bhura Vs Bhagirath etc.
High Court Of Himachal Pradesh · (1981) 10 ILR HP 258
Civil Procedure Code, 1908 (CPC) — Section 151Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(1), 104(2), 104(3), 104(4)
High Courts10 Apr 1980Allowed
Kanwar Hari Bhushan Singh, etc. Vs The Financial Commissioner, Himachal Pradesh, Simla
High Court Of Himachal Pradesh · AIR 1981 HP 36 : (1980) 9 ILR HP 85
Constitution of India, 1950 — Article 226Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 20(3)
High Courts08 Apr 1980Allowed
Shyam Sunder Sharma Vs The State and Another
High Court Of Himachal Pradesh · (1980) 9 ILR HP 105
Constitution of India, 1950 — Article 16, 226
High Courts08 Apr 1980Allowed
Shri Shyam Sunder Sharma Vs The State and Another
High Court Of Himachal Pradesh · (1980) ShimLC 183
Constitution of India, 1950 — Article 16, 226
High Courts03 Apr 1980Dismissed
Prem Dass Vs Kallu
High Court Of Himachal Pradesh · (1981) 10 ILR HP 161
Civil Procedure Code, 1908 (CPC) — Section 18, 20, 5(2)Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976 — Section 2(1), 2(2), 3
High Courts02 Apr 1980Dismissed
Shri Mast Ram Vs Shri Bhikam
High Court Of Himachal Pradesh · (1980) ShimLC 196
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts02 Apr 1980Dismissed
Mast Ram Vs Bhikam
High Court Of Himachal Pradesh · (1980) 9 ILR HP 157
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts19 Mar 1980Dismissed
Bali Ram Vs Smt. Sunehru and Another
High Court Of Himachal Pradesh · AIR 1981 HP 20 : (1980) ShimLC 158
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10