High Courts30 Nov 2006
Sh. Dhani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 473
Administrative Tribunals Act, 1985 — Section 19General Provident Fund (Central Services) Rules, 1960 — Rule 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,286 of 1,567
High Courts28 Nov 2006Allowed
Smt. Chaitru and Another Vs Kali Dass and Another
High Court Of Himachal Pradesh · (2006) 3 ShimLC 356
Succession Act, 1925 — Section 63
High Courts27 Nov 2006Allowed
Oriental Insurance Company Ltd. Vs Pushpa and Others
High Court Of Himachal Pradesh · (2007) 1 ACC 772 : (2007) ACJ 2508 : (2007) 114 FLR 293 : (2007) 1 ShimLC 143
Workmens Compensation Act, 1923 — Section 30
High Courts24 Nov 2006Allowed
Mahant Rajinder Gir Vs The Commissioner (Deputy Commissioner) and Another
High Court Of Himachal Pradesh · (2007) 1 ShimLC 134
Himachal Pradesh Hindu Public Religious Institutions and Charitable Endowments Act, 1984 — Section 6
High Courts24 Nov 2006
Kalyan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 454
Central Civil Services (Pension) Rules, 1972 — Rule 13, 3, 49Constitution of India, 1950 — Article 14, 16Industrial Employment (Standing Orders) Act, 1946 — Section 2, 3
High Courts23 Nov 2006Dismissed
Ramesh Chand Vs Ravinder Singh Chandel
High Court Of Himachal Pradesh · (2007) 3 BC 634 : (2007) CriLJ 1313 : (2007) 1 ShimLC 270 : (2006) 1 ShimLC 270
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Nov 2006Allowed
Fateh Mohammed Vs Sher Khan and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 101
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts20 Nov 2006
Ved Prakash Vs Bhupia and Others
High Court Of Himachal Pradesh · (2007) ACJ 1874 : AIR 2007 HP 34 : (2007) 1 ShimLC 258 : (2006) 1 ShimLC 258
High Courts17 Nov 2006Allowed
Jeevan Dass Vs Roshan Lal through L.Rs.
High Court Of Himachal Pradesh · (2006) 3 ShimLC 46
High Courts17 Nov 2006
Ram Pyara etc. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 126
Constitution of India, 1950 — Article 14
High Courts17 Nov 2006
New India Assurance Co. Vs Shri Kant
High Court Of Himachal Pradesh · (2007) 1 ACC 456 : (2007) ACJ 1058 : AIR 2007 HP 27 : (2006) 3 ShimLC 98
Motor Vehicles Act, 1988 — Section 149(2)
High Courts17 Nov 2006Dismissed
Jagtar Singh Vs The Chief Settlement Commissioner and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 1
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33General Clauses Act, 1897 — Section 6, 6(e)
High Courts16 Nov 2006
New India Assurance Co. Ltd. Vs Satya Parkash Thakur and Others
High Court Of Himachal Pradesh · (2007) ACJ 714 : (2006) 3 ShimLC 84
Motor Vehicles Act, 1988 — Section 110B
High Courts16 Nov 2006Allowed
New India Assurance Company Vs Satya Prakash Thakur and Others Miss Kanchan Kumari Vs Yashwant Singh and Others
High Court Of Himachal Pradesh · (2007) 1 ACC 585 : (2006) 3 ShimLC 84
High Courts15 Nov 2006
Munshi Ram Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 36
Himachal Pradesh State Commission for Women Act, 1996 — Section 10
High Courts15 Nov 2006
Justice R.K. Mahajan (Retd.) Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 7
Himachal Pradesh State Commission for Backward Classes (Salary, Allowances and other Terms and Conditions of Service of Members) Rules, 1995 — Rule 3
High Courts15 Nov 2006Dismissed
Tulsa Singh and Parkasho Devi and Others Vs Ram Asri and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 366
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts15 Nov 2006Dismissed
Ashoka Alloys Ltd. Vs Arun Steels and Others
High Court Of Himachal Pradesh · (2007) CriLJ 947 : (2007) 2 RCR(Criminal) 799 : (2006) 3 ShimLC 74
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)
High Courts14 Nov 2006
B.D. Mandhotra Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 65
Constitution of India, 1950 — Article 14, 16
High Courts10 Nov 2006Dismissed
Jai Prakash Hydro Power Ltd. Vs Occhu Ram and Another, Inder Singh and Another and Shiv Shanker Thakur and Another
High Court Of Himachal Pradesh · (2006) 3 ShimLC 31
Electricity Act, 2003 — Section 145, 67, 67(2)(e)