High Courts12 Sept 2006Dismissed
Smt. Urmila Devi Vs Shri Narinder Singh
High Court Of Himachal Pradesh · AIR 2007 HP 19 : (2006) 2 ShimLC 445
Hindu Marriage Act, 1955 — Section 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,288 of 1,567
High Courts07 Sept 2006
Prithvi Raj Jhingta and Another Vs Gopal Singh and Another
High Court Of Himachal Pradesh · AIR 2007 HP 11 : (2007) 3 CivCC 528 : (2007) 1 JCR 533 : (2007) 3 RCR(Civil) 407 : (2007) 2 RCR(Rent) 2 : (2006) 2 ShimLC 441
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1)
High Courts06 Sept 2006
Sukhbir Singh Vs National Insurance Company Ltd. and Another
High Court Of Himachal Pradesh · (2007) ACJ 923 : (2007) 1 ShimLC 30 : (2006) 1 ShimLC 30
High Courts05 Sept 2006Dismissed
D.K. Agnihotri Vs The State Bank of India and Others
High Court Of Himachal Pradesh · (2007) 2 LLJ 765 : (2007) 1 ShimLC 70
Constitution of India, 1950 — Article 14
High Courts04 Sept 2006Dismissed
Cosmo Ferrites Ltd. Vs Himachal Builders
High Court Of Himachal Pradesh · (2006) 3 ShimLC 165
Arbitration Act, 1940 — Section 20, 8
High Courts02 Sept 2006Dismissed
State of Himachal Pradesh Vs Vijay Kumar and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 196
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411
High Courts01 Sept 2006Dismissed
Promila Bakshi and Others Vs Ashok Bhatia and Others
High Court Of Himachal Pradesh · AIR 2007 HP 14 : (2007) 1 CivCC 367 : (2007) 2 JCR 17 : (2007) 5 RCR(Civil) 438 : (2006) 2 ShimLC 276
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts31 Aug 2006
Bhawna Singh and Others Vs Magma Leasing Ltd. and Another
High Court Of Himachal Pradesh · (2007) 1 ARBLR 551 : (2007) 1 ShimLC 90
Arbitration and Conciliation Act, 1996 — Section 34
High Courts31 Aug 2006
Kumari Pushpa Chauhan Vs Shreedhar Sharma
High Court Of Himachal Pradesh · (2007) 1 ShimLC 46
Himachal Pradesh Urban Rent Control Act, 1971 — Section 15(2)
High Courts29 Aug 2006
Mahindra and Company Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 89
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Aug 2006
Punjab National Bank and Another Vs Shri Durga Dutt Sharma and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 316
Evidence Act, 1872 — Section 106, 11AIndustrial Disputes Act, 1947 — Section 19.3, 2, 25FPenal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Aug 2006
Rajiv Kapila Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 122
Indian Medical Council Act, 1956 — Section 19
High Courts25 Aug 2006
Himachal Ayurvedic Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 117
High Courts23 Aug 2006Dismissed
National Insurance Company Vs Chameli Devi and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 84
High Courts22 Aug 2006
Mohar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 1 ShimLC 116
Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 2(e)
High Courts22 Aug 2006Dismissed
Hardyal Singh Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2007) 1 ShimLC 93
Central Reserve Police Force Rules, 1955 — Rule 43
High Courts22 Aug 2006
Dr. Chander Bhave and Dr. Rohini Rao Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 15
Punjab Reorganisation Act, 1966 — Section 28
High Courts21 Aug 2006Dismissed
Bilasi Ram Vs Bhanumagi
High Court Of Himachal Pradesh · (2007) 1 ShimLC 88
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts17 Aug 2006Dismissed
Devta Satya Narain and Another Vs Lal Chand and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 92
Himachal Pradesh Court Fees Act, 1968 — Section 7(iv)(e)
High Courts17 Aug 2006Allowed
Susheela Verma and Others Vs Sh. Gopal Mandi Sabha
High Court Of Himachal Pradesh · (2006) 2 ShimLC 293
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 29 Rule 1Companies Act, 1956 — Section 291Constitution of India, 1950 — Article 136