High Courts10 Nov 2006Dismissed
Jai Parkash Hydro Power Ltd. Vs Occhu Ram and Another
High Court Of Himachal Pradesh · AIR 2007 HP 29 : (2006) 3 ShimLC 31
Electricity Act, 2003 — Section 145, 67, 67(2)(e)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,287 of 1,567
High Courts06 Nov 2006Allowed
Yog Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 353 : (2006) 3 ShimLC 353
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts06 Nov 2006Allowed
The New India Assurance Company Vs Shanker Lal and Others
High Court Of Himachal Pradesh · (2007) ACJ 1099 : (2006) 3 ShimLC 2
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Nov 2006Dismissed
Kamal Kishore Gupta and Others Vs Smt. Prem Lata and Another
High Court Of Himachal Pradesh · (2006) 3 ShimLC 40
Specific Relief Act, 1963 — Section 6
High Courts03 Nov 2006Allowed
State of H.P. Vs Smt. Urmila Devi
High Court Of Himachal Pradesh · (2007) 1 ShimLC 129
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(3), 163(4), 163(5)
High Courts01 Nov 2006Dismissed
Oriental Insurance Company Ltd. Vs Sawal Devi and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 428
Motor Vehicles Act, 1988 — Section 147(1)Workmens Compensation Act, 1923 — Section 5(a)
High Courts01 Nov 2006Dismissed
The Chairman-Cum-Managing Director H.P. Ex-Servicemen Corporation and Another Vs Hari Chand
High Court Of Himachal Pradesh · (2006) 3 ShimLC 25 : (2006) 2 ShimLC 422
Himachal Pradesh Ex-servicemen Corporation Act, 1979 — Section 26
High Courts31 Oct 2006Dismissed
Balbir Singh Vs H.P. State Forest Corporation
High Court Of Himachal Pradesh · (2006) 3 ShimLC 50
Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982 — Section 4
High Courts30 Oct 2006
M.K. Enterprises and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 412
Constitution of India, 1950 — Article 14
High Courts27 Oct 2006
Baldev Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2007 HP 32 : (2006) 2 ShimLC 434
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts23 Oct 2006
Jabbar Singh Vs Shanti Swaroop
High Court Of Himachal Pradesh · (2006) 3 ShimLC 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts10 Oct 2006Dismissed
Smt. Satya Devi and Others Vs Sansar Chand and Others
High Court Of Himachal Pradesh · (2007) 2 CivCC 605 : (2007) 5 RCR(Civil) 352 : (2006) 2 ShimLC 431
Easements Act, 1882 — Section 15Limitation Act, 1963 — Section 21(1)
High Courts10 Oct 2006
Surinder Lal Sood and Another Vs Sadhu Ram and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 438
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
High Courts29 Sept 2006Dismissed
Digvijay Singh and Baldev Singh Vs Bhagwan Singh and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 40
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts29 Sept 2006Dismissed
Amrit Lal Sehgal Vs Smt. Ramawati Sahu
High Court Of Himachal Pradesh · (2007) 1 ShimLC 55
High Courts29 Sept 2006Allowed
Mehar Chand and Others Vs Rakesh and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 64
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(3)Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 24(1), 27
High Courts22 Sept 2006Dismissed
State Bank of India Vs Esskay Woollen and Spinning Mills (P) Ltd. and Another
High Court Of Himachal Pradesh · (2007) 2 CivCC 503 : (2007) 5 RCR(Civil) 325 : (2007) 1 ShimLC 10
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66
High Courts13 Sept 2006
Jiwan Lal Sharma Vs S.S. Parmar
High Court Of Himachal Pradesh · (2007) 1 ShimLC 58
Criminal Procedure Code, 1973 (CrPC) — Section 25, 25A
High Courts13 Sept 2006Dismissed
The New India Assurance Company Ltd. Vs Smt. Jamna Devi and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 593 : (2007) 1 ShimLC 19
Workmens Compensation Act, 1923 — Section 30
High Courts12 Sept 2006
N.K. Chaurasia Vs High Court of H.P. and Another
High Court Of Himachal Pradesh · (2007) 1 ShimLC 80
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27(2)