High Courts01 Jan 2007Dismissed
Thailu Ram Vs Kataki and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,285 of 1,567
High Courts29 Dec 2006
Dhauv Singh Jamwal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 497
Constitution of India, 1950 — Article 226Himachal Pradesh Municipal Corporation Act, 1994 — Section 57, 57(1)Himachal Pradesh Municipal Properties Rules, 1971 — Rule 6
High Courts29 Dec 2006Dismissed
Uma Devi Vs Faquir Chand and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 485
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 9 Rule 13, 115 , 151Limitation Act, 1963 — Section 5
High Courts29 Dec 2006Dismissed
H.P. State Forest Corporation and Another Vs Ram Singh
High Court Of Himachal Pradesh · (2007) 1 ShimLC 237
High Courts28 Dec 2006Dismissed
Shimla Education Society and Another Vs Central Board of Secondary Education
High Court Of Himachal Pradesh · (2007) 3 ShimLC 87
High Courts28 Dec 2006Allowed
Mohan Singh Vs Smt. Leela Devi
High Court Of Himachal Pradesh · (2007) 1 ShimLC 327
Hindu Marriage Act, 1955 — Section 13B, 28Hindu Marriage and Divorce (Himachal Series) Rules, 1983 — Rule 6(4)
High Courts28 Dec 2006Dismissed
Nishar Ahamed and Others Vs State of H.P. and Others Virender Kumar, Kishori Lal and Shanta Kumar Vs Chaudhary Sarwan Kumar H.P. Krishi Vishvavidyala and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 303 : (2007) 3 ShimLC 301
Constitution of India, 1950 — Article 14
High Courts28 Dec 2006
State of H.P. Vs Des Raj
High Court Of Himachal Pradesh · (2007) 1 ShimLC 242
Evidence Act, 1872 — Section 106
High Courts27 Dec 2006Allowed
Bittu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 314
Penal Code, 1860 (IPC) — Section 315, 376
High Courts27 Dec 2006Allowed
Khazana Ram and Another Vs LAC and Others
High Court Of Himachal Pradesh · AIR 2007 HP 47 : (2007) 1 ShimLC 321
Land Acquisition Act, 1894 — Section 18, 19
High Courts27 Dec 2006Dismissed
Kamal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 493
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts22 Dec 2006Allowed
State of H.P. Vs Puran Chand
High Court Of Himachal Pradesh · (2007) 1 ShimLC 480
Penal Code, 1860 (IPC) — Section 325, 506
High Courts21 Dec 2006
Ved Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 1 ShimLC 152
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 37
High Courts20 Dec 2006Dismissed
Shyam Parshad Vs Kuldip Singh and Others
High Court Of Himachal Pradesh · AIR 2007 HP 51 : (2006) 3 ShimLC 6
High Courts19 Dec 2006
Dole Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 1 ShimLC 374
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Dec 2006Dismissed
Beli Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 278
Penal Code, 1860 (IPC) — Section 376, 506
High Courts18 Dec 2006
Smt. Premi Devi Vs Director of Directorate General Boarder and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 311
Hindu Marriage Act, 1955 — Section 16
High Courts15 Dec 2006Allowed
Devinder Singh Kalta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 489
Himachal Pradesh Kanungo Service Rules, 1951 — Rule 12, 6
High Courts08 Dec 2006Dismissed
Ram Lok and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 450
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 100, 65Limitation Act, 1963 — Article 56
High Courts30 Nov 2006Dismissed
Narinder Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 274