High Courts05 Mar 2007Dismissed
Timber Merchant Welfare Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 424
Himachal Pradesh General Sales Tax Act, 1968 — Section 2, 2(11), 6, 6(6)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,284 of 1,567
High Courts01 Mar 2007Allowed
Rajesh Kumar Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · AIR 2007 HP 45 : (2007) 1 ShimLC 392
Himachal Pradesh Panchayati Raj Act, 1994 — Section 163
High Courts15 Feb 2007Dismissed
Rajender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2383 : (2007) 1 ShimLC 386
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 323, 342, 342
High Courts12 Jan 2007
Vinod Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 365
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Jan 2007Dismissed
Sham Singh Vs Smt. Rano Devi
High Court Of Himachal Pradesh · (2007) 1 ShimLC 218
Evidence Act, 1872 — Section 68
High Courts12 Jan 2007
State of H.P. and Another Vs East India Hotels Limited
High Court Of Himachal Pradesh · (2007) 1 ShimLC 381
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts11 Jan 2007Dismissed
Raj Kumar alias Raju Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 1916
Penal Code, 1860 (IPC) — Section 376, 452
High Courts11 Jan 2007Allowed
Nidhia Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2598 : (2007) 1 ShimLC 201
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Jan 2007Dismissed
Satish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2244
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Jan 2007
Santosh Kumar and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 334 : (2009) 2 SLJ 65
Army Rules, 1954 — Rule 4Pension Regulations for Army, 1961 — Regulation 173
High Courts09 Jan 2007
Krishma Educational Centre Vs H.P. Board of School Education and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 377
National Council for Teacher Education Act, 1993 — Section 15, 15(i)
High Courts08 Jan 2007
Sunita Gupta Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 410
Administrative Tribunals Act, 1986 — Section 19Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2007Dismissed
Bishan Singh Vs Smt. Swantantar Devi and Others
High Court Of Himachal Pradesh · AIR 2007 HP 50 : (2007) 1 ShimLC 404
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Jan 2007
Sunita Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 214 : (2007) 1 ShimLC 113
Evidence Act, 1872 — Section 108
High Courts04 Jan 2007Dismissed
Pawan Kumar Vs H.P. State Industrial Development Corporation and Another
High Court Of Himachal Pradesh · (2007) 3 LLJ 281
High Courts04 Jan 2007Dismissed
H.P.S.I.D.C. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2007) 1 ShimLC 232
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts03 Jan 2007
Rakesh Jolly Vs Bhim Singh and Others
High Court Of Himachal Pradesh · AIR 2007 HP 38 : (2007) 1 ShimLC 402
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts02 Jan 2007
Kauran Devi Vs Amar Nath and Others
High Court Of Himachal Pradesh · AIR 2007 HP 39 : (2007) 1 ShimLC 434
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3A
High Courts02 Jan 2007
Bhag Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 415
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 5 Rule 20Hindu Marriage Act, 1955 — Section 11, 5
High Courts01 Jan 2007Allowed
Karam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 1201 : (2007) 1 ShimLC 418
Penal Code, 1860 (IPC) — Section 201, 302, 34