High Courts26 Mar 2007
Bimal Kumar Vs Ram Kumar and Others
High Court Of Himachal Pradesh · AIR 2007 HP 70 : (2008) 1 CivCC 180
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,283 of 1,567
High Courts26 Mar 2007Dismissed
Anil Vekta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 446
Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 84A, 84A(1)Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 22(2)
High Courts23 Mar 2007
Aman Deep and Another Vs Smt. Sukhan Devi and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 119
High Courts23 Mar 2007Dismissed
Smt. Leela Devi Vs Neelmani
High Court Of Himachal Pradesh · AIR 2007 HP 68 : (2007) 1 ShimLC 443
Succession Act, 1925 — Section 63
High Courts22 Mar 2007Allowed
Gambhir Chand Vs Sainik School Society and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 519
High Courts21 Mar 2007Dismissed
Bishan Singh Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 226 : (2008) 3 SLJ 494
CRPF Act, 1949 — Section 11(1)
High Courts20 Mar 2007Allowed
Sone Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 2880 : (2007) 3 ShimLC 250
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 2007
Vidya Prakash Singh Negi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 163
Land Acquisition Act, 1894 — Section 18, 30
High Courts16 Mar 2007Allowed
Baldev Singh and Kuldeep K. Verma Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2007) 2 ShimLC 235
Pension Regulations for Army, 1961 — Regulation 173(9)
High Courts15 Mar 2007Dismissed
Satish Kumar Vs District and Session Judge
High Court Of Himachal Pradesh · (2007) 1 ShimLC 448
High Courts15 Mar 2007
Shameem Begum @ Shameem Akhtar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 449
Himachal Pradesh Land Revenue Act, 1954 — Section 14, 163, 163(3) , 163(4), 163(5)
High Courts14 Mar 2007Dismissed
National Insurance Co. Ltd. and Another Vs Lehnu Mal Ram Krishan and Others
High Court Of Himachal Pradesh · (2007) ACJ 2118 : AIR 2007 HP 41 : (2007) 1 ShimLC 428
Criminal Procedure Code, 1973 (CrPC) — Section 96
High Courts14 Mar 2007Dismissed
Rajesh Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 3029 : (2007) 3 ShimLC 415
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Mar 2007
Vijay Kumar Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 515
Himachal Pradesh Liquor Licence Rules, 1986 — Rule 8, 9
High Courts13 Mar 2007Dismissed
Pradeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 1 ShimLC 395
Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts08 Mar 2007Allowed
Bhag Singh and Others Vs Surinder Gandhi and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 437
High Courts07 Mar 2007Dismissed
Pune Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 360
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts07 Mar 2007Allowed
Gian Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 371
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts06 Mar 2007Dismissed
Shiv Chand Vs Manghru and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 389
High Courts06 Mar 2007Allowed
Inderjit Singh and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 407
Himachal Pradesh General Sales Tax Act, 1968 — Section 12A, 18, 31(1)