High Courts24 Apr 2007Allowed
Manali Resorts Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 319
Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Act, 1979 — Section 8, 9
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,281 of 1,567
High Courts24 Apr 2007Dismissed
Kasam Deen Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 3974 : (2007) 2 ShimLC 221
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts23 Apr 2007Dismissed
State of H.P. and Another Vs Sita Ram and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 127
Land Acquisition Act, 1894 — Section 28A
High Courts23 Apr 2007Allowed
Puran Datt and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 130
Constitution of India, 1950 — Article 300A, 31Land Acquisition Act, 1894 — Section 28A
High Courts23 Apr 2007Allowed
Dass Enterprises Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 146 : (2007) 7 VST 609
Central Sales Tax Act, 1956 — Section 14(i)(vi)Himachal Pradesh Value Added Tax Act, 2005 — Item 13
High Courts23 Apr 2007
Rajesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 2687
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 342, 395, 411
High Courts23 Apr 2007
Ex. Naik Suresh Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 143
High Courts23 Apr 2007Allowed
Namdhari Enterprises and Dass Enterprises Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 145
Central Sales Tax Act, 1956 — Section 14(1)(vi)Himachal Pradesh Value Added Tax Act, 2005 — Item 13
High Courts23 Apr 2007Dismissed
The A.C.C. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 420
Constitution of India, 1950 — Entry 54
High Courts20 Apr 2007
Gopal Thakur and Another Vs Urmila Mahant and Others
High Court Of Himachal Pradesh · (2008) ACJ 238 : (2007) 2 ShimLC 168
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 166
High Courts20 Apr 2007Dismissed
Smt. Manju Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2007 HP 74 : (2007) 3 ShimLC 91
Constitution of India, 1950 — Article 15(2), 17
High Courts19 Apr 2007Allowed
Durma Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 482
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 109(9)
High Courts18 Apr 2007Dismissed
H.P. State Electricity Board and Another Vs Joginder Singh and Others
High Court Of Himachal Pradesh · (2007) 115 FLR 34 : (2007) 2 ShimLC 151
Industrial Disputes Act, 1947 — Section 10, 12(4)
High Courts18 Apr 2007Allowed
Sot Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 184
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(c)
High Courts18 Apr 2007Allowed
Sabal Singh alias Nagadev Giri Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 504
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Apr 2007Dismissed
Divisional Manager, H.P.F.C. and Another Vs Garibu Ram
High Court Of Himachal Pradesh · (2007) 114 FLR 1101 : (2007) 2 ShimLC 133
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts17 Apr 2007Dismissed
Divisional Manager, HPFC Vs Jasbir Singh
High Court Of Himachal Pradesh · (2007) 115 FLR 463 : (2007) 2 ShimLC 41
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts17 Apr 2007Dismissed
Tilak Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 433
Penal Code, 1860 (IPC) — Section 376, 452
High Courts17 Apr 2007Allowed
The Jogindera Central Co-operative Bank Vs Secretary Co-operation and Another
High Court Of Himachal Pradesh · (2007) 1 ShimLC 441
High Courts16 Apr 2007
Jaipal Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 295
Army Act, 1950 — Section 38