High Courts03 May 2007Allowed
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 140
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,280 of 1,567
High Courts01 May 2007Allowed
Rajinder Kumar and Others Vs Bhakra Beas Management Board and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 279
Constitution of India, 1950 — Article 14, 16
High Courts01 May 2007Dismissed
Himachal Pradesh Mahila Vikas Nigam Vs Jerath Electronics Jerath Electronics Vs Himachal Pradesh Mahila Vikas Nigam
High Court Of Himachal Pradesh · (2007) 2 ShimLC 26
Arbitration and Conciliation Act, 1996 — Section 11(6), 34
High Courts01 May 2007Allowed
P.C. Katoch Vs The Principal, Regional Engineering College and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 102
Constitution of India, 1950 — Article 226
High Courts01 May 2007Dismissed
Battan Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 2 ShimLC 428
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts01 May 2007Allowed
Pradip Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 56
Constitution of India, 1950 — Article 300A
High Courts30 Apr 2007Dismissed
Harjeet Kaur Vs Bhupinder Singh
High Court Of Himachal Pradesh · AIR 2007 HP 96 : (2007) 2 DMC 415
High Courts27 Apr 2007
Sikand and Company Vs State of H.P. and Others Satish Kumar Vs Sikand and Company and Another
High Court Of Himachal Pradesh · (2007) 115 FLR 465 : (2007) 2 ShimLC 49
Industrial Disputes Act, 1947 — Section 2(s)
High Courts27 Apr 2007Allowed
Tejinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 103
Arms Act, 1959 — Section 20A(1)Punjab Cinemas (Regulation) Act, 1952 — Section 3(2), 43A, 5(1), 5(2), 5(3)
High Courts27 Apr 2007
Manna Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 331
Himachal Pradesh Land Revenue Act, 1954 — Section 107, 163
High Courts27 Apr 2007
M/S. Sikand and Company Vs State of H.P. and Others Satish Kumar Vs M/S. Sikand and Company and Another
High Court Of Himachal Pradesh · (2007) 2 ShimLC 49
Industrial Disputes Act, 1947 — Section 2
High Courts26 Apr 2007Allowed
Shri Ishwar Dass Sood Vs H.P. Vidhan Sabha and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 173
Constitution of India, 1950 — Article 14, 16
High Courts26 Apr 2007
Beli Ram Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 227
High Courts26 Apr 2007Allowed
B.L. Negi Vs Union Bank of India
High Court Of Himachal Pradesh · (2007) 3 ShimLC 198
High Courts26 Apr 2007Allowed
Satinder Kumar and Others Vs Union of India (UOI)
High Court Of Himachal Pradesh · AIR 2007 HP 77 : (2007) 2 ShimLC 242
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 16
High Courts25 Apr 2007
Prakash Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 334
Penal Code, 1860 (IPC) — Section 307
High Courts25 Apr 2007Dismissed
Chief Engineer, Pathankot Zone and Another Vs Bharat Construction and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 510
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Apr 2007Allowed
Tulsi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 3332 : (2007) 2 ShimLC 189
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts24 Apr 2007
All India Postmen IVth Class Employees and E.D.D.A. Association and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 110
Constitution of India, 1950 — Article 14, 300A
High Courts24 Apr 2007Allowed
Ram Karan Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 44 : (2007) 3 ShimLC 5
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20