High Courts22 May 2007
Bilaspur District Truck Operators Transport Society Ltd. (Regd.) Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 198
Himachal Pradesh Co-operative Societies Act, 1968 — Section 94
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,278 of 1,567
High Courts22 May 2007
Rattan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 289
High Courts22 May 2007
Deen Mohd. and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 130
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 20(C)
High Courts21 May 2007Dismissed
Chank Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 4454 : (2007) 2 ShimLC 324
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 May 2007Allowed
Municipal Corporation Vs Ram Lal Sharma
High Court Of Himachal Pradesh · (2008) 3 CivCC 515 : (2007) 2 ShimLC 425
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 May 2007Allowed
Mehar Singh Manhas Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 212
Army Act, 1950 — Section 41(1)
High Courts18 May 2007Dismissed
Mohd. Yasin Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 3923
Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2007Dismissed
Gram Panchayat Bat Kalan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 358
Himachal Pradesh Panchayati Raj Act, 1994 — Section 138(1)
High Courts18 May 2007Dismissed
Sukhdev Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 126
Himachal Pradesh Co-operative Societies Act, 1968 — Section 69, 93, 94
High Courts18 May 2007
Lal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 114 FLR 1100 : (2007) 2 ShimLC 138
Industrial Disputes Act, 1947 — Section 25(F)
High Courts18 May 2007Allowed
Phoolan Wati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 225
Constitution of India, 1950 — Article 21
High Courts17 May 2007
Morepen Laboratories Ltd. Vs Union of India (UOI)
High Court Of Himachal Pradesh · (2008) 83 SCL 204
Companies Act, 1956 — Section 408
High Courts17 May 2007
Kamal Abrol and Hindustan Petrolium Corporation and Another Vs Bhagwan Dass and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 66
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 May 2007
Virender Kumar Vs P.S. Rana and Another
High Court Of Himachal Pradesh · AIR 2007 HP 63 : (2007) 2 ShimLC 118
Right to Information Act, 2005 — Section 15(2), 15(2)(b)
High Courts17 May 2007Allowed
New India Assurance Co. Ltd. Vs Prem Chand and Others
High Court Of Himachal Pradesh · (2008) ACJ 679 : (2007) 3 ShimLC 282
Motor Vehicles Act, 1988 — Section 149(2)
High Courts17 May 2007Allowed
State of H.P. and Others Vs Smt. Annapurna Pathak and Others
High Court Of Himachal Pradesh · AIR 2007 HP 88
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 May 2007Allowed
Mukhtiar Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 154
High Courts16 May 2007
State of H.P. Vs Chander Dev and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 7
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(9)
High Courts16 May 2007Allowed
Shankar Narain Pradhan Vs Dhrup Kumar alias Dhrup Chand
High Court Of Himachal Pradesh · (2007) 2 ShimLC 201
Evidence Act, 1872 — Section 116
High Courts15 May 2007Dismissed
Naresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 2 ShimLC 340
Penal Code, 1860 (IPC) — Section 342, 376