High Courts12 Jun 2007Allowed
Jerath Electronics and Allied Industries Private Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 501
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,277 of 1,567
High Courts12 Jun 2007Dismissed
Bharat Ram and Another Vs Gita Ram and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 220
Himachal Pradesh Land Revenue Act, 1954 — Section 171, 178
High Courts12 Jun 2007Allowed
G.P. Lippa through its President and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 367
Forest (Conservation) Act, 1980 — Section 2
High Courts11 Jun 2007
Himachal Road Transport Corporation Vs Saroj and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 28
Motor Vehicles Act, 1988 — Section 140
High Courts01 Jun 2007Allowed
Mohan Lal Vs Himachal Pradesh State Forest Corporation and Others
High Court Of Himachal Pradesh · (2008) 1 LLJ 524
Constitution of India, 1950 — Article 14
High Courts01 Jun 2007Dismissed
Pint Raj alias Pintu Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 285
Penal Code, 1860 (IPC) — Section 376
High Courts01 Jun 2007Allowed
Satish Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 3935 : (2007) 3 ShimLC 142
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Jun 2007Dismissed
Pavilion Resorts Private Ltd. and Another Vs Municipal Council and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 474
Himachal Pradesh Town and Country Planning Act, 1977 — Section 31(5)
High Courts01 Jun 2007
Ramesh Kumar and Others Vs Mandir Thor (Math Thor)
High Court Of Himachal Pradesh · (2007) 2 ShimLC 422
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 112
High Courts01 Jun 2007Dismissed
H.P.S.E.B. and Another Vs Balak Ram and Another
High Court Of Himachal Pradesh · (2008) 2 LLJ 8 : (2007) 3 ShimLC 202 : (2008) 3 SLJ 477
Payment of Gratuity Act, 1972 — Section 7
High Courts30 May 2007
Oriental Insurance Company Ltd. Vs M.A.C.T. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 310
Motor Vehicles Act, 1988 — Section 166
High Courts29 May 2007Dismissed
Superintending Engineer, H.P.S.E.B. and Another Vs Bhura Ram and Another
High Court Of Himachal Pradesh · (2007) 115 FLR 703 : (2007) 2 ShimLC 279
Limitation Act, 1967 — Article 137
High Courts29 May 2007Dismissed
Smt. Shyam Lata Vs Subhash Chand
High Court Of Himachal Pradesh · (2007) 2 ShimLC 251
Hindu Marriage Act, 1955 — Section 13
High Courts28 May 2007Dismissed
Sudhir Mahajan Vs United India Insurance Company Ltd. and Another
High Court Of Himachal Pradesh · (2007) 2 ShimLC 305
Motor Vehicles Act, 1988 — Section 163A
High Courts28 May 2007Dismissed
P.K. Gupta and Others Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 382
Constitution of India, 1950 — Article 14
High Courts25 May 2007Allowed
Sanjay Kumar Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 449
Payment of Gratuity Act, 1972 — Section 4
High Courts24 May 2007Allowed
Commissioner of the Temple Trust of Dharamshala and Others Vs Presiding Judge Labour Court and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 316
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts24 May 2007Allowed
Prakash Chand Vs P.S.E.B. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 381
Industrial Disputes Act, 1947 — Section 25F
High Courts24 May 2007
Sita Ram Vs Bank of India and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 371
Government of India Act, 1935 — Section 240(3)
High Courts24 May 2007
Executive Engineer and Another Vs Ambika Sharma
High Court Of Himachal Pradesh · (2008) ACJ 664 : (2007) 3 ShimLC 446
Workmens Compensation Act, 1923 — Section 2(1)(n)