High Courts04 Jul 2007
Jagdish Chand Vs Parveen Kumar and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 384 : (2008) 1 ShimLC 298
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108(e)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,275 of 1,567
High Courts04 Jul 2007Dismissed
Smt. Susheela Chauhan and Others Vs Ram Saran Sharma and Others
High Court Of Himachal Pradesh · (2008) ACJ 808 : (2007) 2 ShimLC 416
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2007Dismissed
State of H.P. Vs Mast Ram
High Court Of Himachal Pradesh · (2007) CriLJ 4381
Penal Code, 1860 (IPC) — Section 406
High Courts03 Jul 2007Dismissed
Suraj Prakash and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) CriLJ 597 : (2007) 2 ShimLC 481
Penal Code, 1860 (IPC) — Section 307, 34
High Courts02 Jul 2007Dismissed
Himachal Road Transport Corporation Vs Hark Bahadur and Another
High Court Of Himachal Pradesh · (2008) ACJ 1127 : (2007) 2 ShimLC 413 : (2007) 2 ShimLC 409
Limitation Act, 1963 — Section 5
High Courts02 Jul 2007Dismissed
State of H.P. Vs Garib Dass and Others
High Court Of Himachal Pradesh · (2008) CriLJ 903 : (2008) 1 ShimLC 260
Forest Act, 1927 — Section 29, 30Himachal Pradesh Land Revenue Act, 1954 — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts29 Jun 2007
Daulat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 2 ShimLC 282 : (2009) 1 SLR 768
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts29 Jun 2007Dismissed
Smt. Kamla Vs Sukh Lal
High Court Of Himachal Pradesh · AIR 2007 HP 98
Registration Act, 1908 — Section 49, 77
High Courts28 Jun 2007Dismissed
H.P. State Co-operative Marketing and Consumer Federation Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 270
Himachal Pradesh Co-operative Societies Act, 1968 — Section 94
High Courts28 Jun 2007Allowed
Krishan Chand and Others Vs Nand Lal and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 263
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts28 Jun 2007Allowed
Sandesh Kumari and Others Vs Rajesh Kumar and Another
High Court Of Himachal Pradesh · (2008) ACJ 1672 : (2007) 3 ShimLC 25
High Courts27 Jun 2007Dismissed
National Insurance Company Vs The Bilaspur Gramudhyog Association and Others
High Court Of Himachal Pradesh · (2008) ACJ 2058 : (2007) 2 ShimLC 489
Motor Vehicles Act, 1988 — Section 170
High Courts27 Jun 2007Dismissed
Mohan Meakin Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 456
High Courts27 Jun 2007
Balbir Bagga Vs Financial Commissioner (Revenue) and Others
High Court Of Himachal Pradesh · AIR 2007 HP 83 : (2007) 2 ShimLC 463
Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 86(13), 86(15), 86(15)(ii)
High Courts26 Jun 2007Dismissed
Jagar Nath and Others Vs Munshi Ram and Others
High Court Of Himachal Pradesh · AIR 2007 HP 86
Hindu Succession Act, 1956 — Section 14
High Courts25 Jun 2007Dismissed
A.N.S. Earthmovers Vs Surto Devi and Others
High Court Of Himachal Pradesh · (2008) ACJ 942
Workmens Compensation Act, 1923 — Section 4A(2), 4A(3)(b)
High Courts25 Jun 2007
H.P. State Electricity Board and Another Vs B.L. Behl and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 374
High Courts25 Jun 2007Allowed
New India Assurance Company Ltd. Vs Smt. Usha Devi and Others
High Court Of Himachal Pradesh · (2008) ACJ 845 : (2007) 115 FLR 1179 : (2007) 2 ShimLC 397
High Courts22 Jun 2007Dismissed
New India Assurance Company Vs Mamta Garg and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 122
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts22 Jun 2007Allowed
Ram Krishan Vs Union of India (UOI)
High Court Of Himachal Pradesh · (2007) 2 ShimLC 495
Army Rules, 1954 — Rule 13(3)