High Courts21 Aug 2007Dismissed
Ravi Kant Vs Bhupender Kumar
High Court Of Himachal Pradesh · AIR 2008 HP 31
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,273 of 1,567
High Courts21 Aug 2007
Ramesh Lal and Vinod Bhandari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 3 ShimLC 34
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts20 Aug 2007
Abhinav Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 90
Constitution of India, 1950 — Article 14
High Courts16 Aug 2007Dismissed
Mohan Meakins Limited Vs R. Jagavtar and Company
High Court Of Himachal Pradesh · (2009) 1 ALD(Cri) 10 : (2008) 3 BC 110 : (2007) 3 ShimLC 42
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts14 Aug 2007Allowed
Smt. Devku and Others Vs Smt. Sunari and Others
High Court Of Himachal Pradesh · AIR 2008 HP 15
Succession Act, 1925 — Section 63
High Courts09 Aug 2007Dismissed
Kamaal Chand Vs N.C.B.
High Court Of Himachal Pradesh · (2008) CriLJ 516
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Aug 2007Dismissed
Bhupinder Singh and Another Vs Parmodh Singh and Another
High Court Of Himachal Pradesh · AIR 2008 HP 3
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts09 Aug 2007Allowed
Shimla Education Society and Trust Vs State of H.P. and Another
High Court Of Himachal Pradesh · AIR 2008 HP 4
Constitution of India, 1950 — Entry 66
High Courts09 Aug 2007Allowed
Nipun Jain Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 4775
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts08 Aug 2007Dismissed
Kanshi Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) CriLJ 884
Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts07 Aug 2007Dismissed
State of H.P. Vs Sat Pal
High Court Of Himachal Pradesh · (2008) CriLJ 519
Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Aug 2007Allowed
Vallabh Alloys (Private) Limited Vs Himachal Pradesh Financial Corporation
High Court Of Himachal Pradesh · (2008) 1 BC 536
Sate Financial Corporation Act, 1951 — Section 29, 29(1)
High Courts06 Aug 2007
State of H.P. and Others Vs Madan Lal and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 18
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Aug 2007Allowed
Ram Singh Vs Daulat Ram and Another
High Court Of Himachal Pradesh · AIR 2008 HP 1
Partnership Act, 1932 — Section 69
High Courts02 Aug 2007Dismissed
Bhag Chand Vs Himachal Gramin Bank
High Court Of Himachal Pradesh · (2009) 3 SLJ 462
Himachal Gramin Bank Officers and Employees Service Regulations — Regulation 389(1)(b)(iii)
High Courts01 Aug 2007Dismissed
Silverlines Motors (P.) Ltd. Vs State Bank of India
High Court Of Himachal Pradesh · (2008) 87 SCL 138 : (2007) 3 ShimLC 15
Companies Act, 1956 — Section 10F, 142
High Courts31 Jul 2007Dismissed
Pratap Singh Vs Damodar Dass and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 95
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 126
High Courts31 Jul 2007
Koji Tateno Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 134
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(A), 20(B), 36B
High Courts31 Jul 2007Dismissed
State of Himachal Pradesh Vs Jagat Ram and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 76
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
High Courts31 Jul 2007Allowed
Kalpana Khatu Vs Canara Bank and Others
High Court Of Himachal Pradesh · (2008) 2 LLJ 131
Constitution of India, 1950 — Article 226