High Courts17 Sept 2007
Sunil Kumar Vs United India Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 24
Limitation Act, 1963 — Section 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,272 of 1,567
High Courts13 Sept 2007Allowed
Janki Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 195
Arbitration and Conciliation Act, 1996 — Section 34(3)
High Courts12 Sept 2007Allowed
Dinesh Kumar Vs Balbir Singh and Others
High Court Of Himachal Pradesh · AIR 2008 HP 59 : (2008) 1 ShimLC 54
Legal Services Authorities Act, 1987 — Section 20, 22(C)
High Courts11 Sept 2007
Commissioner of Income Tax Vs Himachal Engg. Co. (P) Ltd.
High Court Of Himachal Pradesh · (2008) 214 CTR 185 : (2008) 301 ITR 116
Income Tax Act, 1961 — Section 32, 43(1)
High Courts11 Sept 2007Dismissed
State of H.P. Vs Jai Dev and Others
High Court Of Himachal Pradesh · (2008) CriLJ 1427
Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 379
High Courts10 Sept 2007
District and Sessions Judge Vs Yoginder Sharma
High Court Of Himachal Pradesh · (2008) 1 ShimLC 105
Criminal Procedure Code, 1973 (CrPC) — Section 374, 377, 386, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts03 Sept 2007Allowed
Jagannath Vs Om Prakash
High Court Of Himachal Pradesh · (2008) 1 ShimLC 45
Himachal Pradesh Land Revenue Act, 1954 — Section 46
High Courts31 Aug 2007
L.A.C. Vs Ratti Ram, Paras Ram and Others and Deep Ram and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 1
Land Acquisition Act, 1894 — Section 4
High Courts30 Aug 2007Dismissed
Gulzar Muhamad Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2008) CriLJ 1350
Penal Code, 1860 (IPC) — Section 376
High Courts27 Aug 2007
Hitender Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 269
High Courts27 Aug 2007Dismissed
Savitri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 57
Land Acquisition Act, 1894 — Section 18, 28A
High Courts27 Aug 2007Allowed
Munish Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) ACJ 2332 : (2007) 3 ShimLC 341
High Courts27 Aug 2007Dismissed
State of H.P. and Another Vs Hussan Chand
High Court Of Himachal Pradesh · (2007) 3 ShimLC 265
Industrial Disputes Act, 1947 — Section 25G
High Courts24 Aug 2007Allowed
Devki Nand Vs Jai Kishan
High Court Of Himachal Pradesh · (2007) 3 ShimLC 262
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts24 Aug 2007Allowed
Parenteral Drugs India Limited and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 435
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Stamp Act, 1899 — Section 33
High Courts24 Aug 2007Allowed
Desh Raj and Others Vs Meena
High Court Of Himachal Pradesh · (2007) 3 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 506
High Courts24 Aug 2007
Ravi Kant and Another Vs Ram Kishan and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 394
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 54
High Courts23 Aug 2007Dismissed
Prem Dass Vs Smt. Kamla Devi
High Court Of Himachal Pradesh · (2007) 3 ShimLC 313
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Transfer of Property Act, 1882 — Section 53A
High Courts22 Aug 2007Allowed
Sant Lal Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 62
Central Reserve Police Force Rules, 1955 — Rule 8(d)(i), 8(d)(ii)
High Courts22 Aug 2007Allowed
Sidh Shri Baba Balak Nath Mandir Sabha Vs Pyare Chand
High Court Of Himachal Pradesh · (2007) 3 ShimLC 49
Industrial Disputes Act, 1947 — Section 2(s), 33C(2)