High Courts26 Jul 2007
State of Himachal Pradesh Vs Amrik Singh
High Court Of Himachal Pradesh · (2007) CriLJ 4177
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,274 of 1,567
High Courts24 Jul 2007
State Bank of India and Others Vs Shri B.D. Mandhotra
High Court Of Himachal Pradesh · (2008) 1 ShimLC 81
Constitution of India, 1950 — Article 14, 16
High Courts23 Jul 2007Dismissed
Ram Lok and Others Vs Bogalia
High Court Of Himachal Pradesh · (2008) 1 ShimLC 230
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts23 Jul 2007
Dile Ram Dhatwalia and Jagdish Chander Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 288
University Grants Commission Act, 1956 — Section 3
High Courts23 Jul 2007Dismissed
Vijay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 871
Identi?cation of Prisoners Act, 1920 — Section 5
High Courts20 Jul 2007Allowed
HPSIDC Vs Tej Straw Boards (P) Ltd. and Others
High Court Of Himachal Pradesh · AIR 2008 HP 27 : (2007) 3 ShimLC 10
State Financial Corporations Act, 1951 — Section 29
High Courts20 Jul 2007Dismissed
State of Himachal Pradesh Vs Gurpal Ram and Others
High Court Of Himachal Pradesh · (2007) CriLJ 4732
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts20 Jul 2007
Sukhdev Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 4103 : (2007) 3 ShimLC 189
Drugs and Cosmetics Act, 1940 — Section 18(c), 27(B)(ii)Drugs and Cosmetics Rules, 1945 — Rule 2(ee)
High Courts18 Jul 2007
New India Assurance Co. Ltd. Vs Tahira Begum and Others
High Court Of Himachal Pradesh · (2008) ACJ 463
Workmens Compensation Act, 1923 — Section 4
High Courts18 Jul 2007Allowed
Dilwar Ram Thakur Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 3 SLJ 504
High Courts17 Jul 2007Dismissed
O.P. Koundal Vs Parvatiya Gramin Bank and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 494
High Courts16 Jul 2007
State of H.P. and Others Vs Nihaloo Ram and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 307 : (2007) 3 ShimLC 306
Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 4
High Courts16 Jul 2007Dismissed
Chandermani Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 523
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10
High Courts13 Jul 2007Allowed
Harmesh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 SLJ 450
Himachal Pradesh Government Employees Group Insurance Scheme, 1984 — Rule 19, 19.8
High Courts12 Jul 2007Dismissed
Varinder Kumar Vs Food Corpration of India and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 279
Food Corporation of India Staff Regulations, 1971 — Regulation 22(1)
High Courts11 Jul 2007Dismissed
Kishori Lal and Others Vs Bawa Ramanand Gir Chela Bawa Kailashand Gir and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 159
Registration Act, 1908 — Section 17(1)(b)
High Courts09 Jul 2007
Nand Lal Sharma Vs Smt. Bimla Sharma
High Court Of Himachal Pradesh · (2007) 3 ShimLC 406
Himachal Pradesh Urban Rent Control Act, 1971 — Section 24(5)
High Courts09 Jul 2007
Smt. Amro Devi and Another Vs Montgomery Transport Company and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 510
High Courts06 Jul 2007
Balbir Singh and Another Vs State of H.P. and Others Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 468 : (2009) 1 SLR 768
Central Motor Vehicles Rules, 1989 — Rule 63Himachal Pradesh Motor Vehicles Rules, 1999 — Rule 33Motor Vehicles Act, 1988 — Section 56, 57
High Courts06 Jul 2007
Goel Bus Service Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2007 HP 101
Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 3A, 3A(1), 3A(2), 3A(3), 3A(4)