High Courts16 Apr 2007Allowed
Ramesh Chand @ Nikka Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 139
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(c), 42(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,282 of 1,567
High Courts16 Apr 2007Dismissed
New India Assurance Company Vs Rattu Devi and Others
High Court Of Himachal Pradesh · (2007) ACJ 2554 : AIR 2007 HP 111 : (2007) 2 ShimLC 149
Motor Vehicles Act, 1988 — Section 167
High Courts13 Apr 2007Dismissed
H.P. Board of School Education Vs Krishanu Ram
High Court Of Himachal Pradesh · (2007) 3 ShimLC 298
Constitution of India, 1950 — Article 142
High Courts13 Apr 2007Dismissed
Som Raj alias Soma Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 32
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2007
Sanjeev Kumar alias Sanju Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 81
Penal Code, 1860 (IPC) — Section 376(2)(e)(g), 452
High Courts11 Apr 2007
State of Himachal Pradesh Vs Bal Krishan and Another
High Court Of Himachal Pradesh · (2007) CriLJ 3239 : (2007) 2 ShimLC 136
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 435, 448
High Courts11 Apr 2007Dismissed
Sachin Sharma Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 115 FLR 700 : (2007) 2 ShimLC 231
High Courts10 Apr 2007
Sanjay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 2695
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Apr 2007
Sanjay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 43
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 304
High Courts09 Apr 2007Allowed
The Palampur Co-operative Marketing and Consumer Federation Limited Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 237 : (2009) 2 SLJ 117
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Apr 2007Allowed
Nand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 455
High Courts02 Apr 2007
Meena Kumari Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2007) ACJ 2547
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts30 Mar 2007
Raghubir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2979
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts30 Mar 2007
Union of India (UOI) Vs Raymus Porta Buildings Ltd.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 274
Arbitration and Conciliation Act, 1996 — Section 34, 34(1)(b)(ii)
High Courts30 Mar 2007Dismissed
Domebell Investments Pvt. Ltd. Vs Thakur Enterprises and Others
High Court Of Himachal Pradesh · AIR 2007 HP 66 : (2007) 2 ShimLC 41
Limitation Act, 1963 — Article 1
High Courts29 Mar 2007Allowed
Promod Kumar Vs B.S.N.L. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 111
Penal Code, 1860 (IPC) — Section 120B, 409
High Courts29 Mar 2007
Nek Ram Vs State of H.P. State of H.P. Vs Mani Ram
High Court Of Himachal Pradesh · (2007) 2 ShimLC 99
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29
High Courts29 Mar 2007
Parma Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2668 : (2007) 2 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 300, 302, 304, 304I
High Courts29 Mar 2007Dismissed
Sonu Kumar and Bal Krishan Vs State of H.P. and Others Arjun Singh, Kamlesh and Suresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 158 : (2007) 2 ShimLC 157
Penal Code, 1860 (IPC) — Section 323, 34, 376(g), 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(x)
High Courts29 Mar 2007
Munish Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 114 FLR 970 : (2007) 1 ShimLC 456
Constitution of India, 1950 — Article 14