High Courts23 Jun 2006Allowed
New India Assurance Co. Ltd. Vs Sudesh Kumari and Others
High Court Of Himachal Pradesh · (2007) 2 ACC 386 : (2006) 3 ACC 80 : (2007) ACJ 661 : (2006) 3 ShimLC 105
Motor Vehicles Act, 1988 — Section 2(14)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,290 of 1,567
High Courts19 Jun 2006
Het Ram Vs Madan Gopal @ Madan Lal Madan Gopal @ Madan Lal Vs Het Ram
High Court Of Himachal Pradesh · (2006) 2 ShimLC 354
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 436, 500
High Courts19 Jun 2006Dismissed
Pradeep Kumar Abrol Vs Rakesh Seth
High Court Of Himachal Pradesh · (2006) 2 ShimLC 285
Criminal Procedure Code, 1973 (CrPC) — Section 204, 227Motor Vehicles Act, 1988 — Section 166, 166(3)Negotiable Instruments (Amendment and Miscellaneous Provisions) Act, 2002 — Section 9
High Courts07 Jun 2006
Satluj Jal Vidyut Nigam Ltd. Vs Nathpa Jhakri Joint Venture
High Court Of Himachal Pradesh · (2006) 2 ShimLC 369
Arbitration Act, 1940 — Section 2Arbitration and Conciliation Act, 1996 — Section 34, 34(1), 35, 36, 5
High Courts06 Jun 2006Dismissed
Suraj Vs Dalip Singh alias Kuldeep Singh and Dalip Singh and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 20
Succession Act, 1925 — Section 14(1)
High Courts01 Jun 2006Dismissed
Aseem Chaudhary Vs H.P. University and Another
High Court Of Himachal Pradesh · (2006) 2 ShimLC 266
Constitution of India, 1950 — Article 14, 226
High Courts30 May 2006
P.R. Rana Vs Ajay Kaushish and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 80
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, 65
High Courts30 May 2006
Amar Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 343
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(3), 30(4), 54
High Courts26 May 2006
Rakesh Kumar Dinesh Kumar and Others Vs U.G. Hotels and Resorts Ltd. and Others
High Court Of Himachal Pradesh · AIR 2006 HP 135 : (2006) 2 ShimLC 384
Contract Act, 1872 — Section 25
High Courts26 May 2006Dismissed
Col. R.S. Kashyap Vs Smt. Sunena Sood and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 351
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(1), 104(2), 104(3), 104(4)Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 33
High Courts25 May 2006
Rishi Electricals (P) Ltd. Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2006) 2 ShimLC 270
Arbitration and Conciliation Act, 1996 — Section 12, 12(1), 13, 13(2), 13(3)
High Courts25 May 2006
Divya Jyoti Educational Society and Another Vs Himachal Pradesh Board of School Education and Another
High Court Of Himachal Pradesh · (2006) 2 ShimLC 220
High Courts24 May 2006Dismissed
Hari Chand Vs Jaishi Ram and Others
High Court Of Himachal Pradesh · (2007) 2 CivCC 335 : (2007) 5 RCR(Civil) 284 : (2006) 2 ShimLC 289
Civil Procedure Code, 1908 (CPC) — Section 16, 21
High Courts23 May 2006
Baldev Singh Vs Pooja Devi
High Court Of Himachal Pradesh · AIR 2007 HP 16 : (2007) 2 CivCC 519 : (2007) 3 RCR(Civil) 150 : (2006) 2 ShimLC 311
Civil Procedure Code, 1908 (CPC) — Section 21, 9Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 23, 23(2)
High Courts23 May 2006Allowed
Pushap Raj Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2006) CriLJ 4138 : (2007) 5 RCR(Criminal) 297 : (2006) 2 ShimLC 346
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 51A, 52, 52(1), 52A, 52A(2)
High Courts22 May 2006Dismissed
Smt. Nirmala Devi and Others Vs Pyar Chand and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 133
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(1), 104(4), 184(1)
High Courts19 May 2006
Smt. Shanta Devi and Others Vs Bhupinder Singh and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 150
Motor Vehicles Act, 1988 — Section 166
High Courts18 May 2006
Sanjeev Gautam Vs Surinder Kumar and Others
High Court Of Himachal Pradesh · (2007) 2 ACC 132 : (2007) ACJ 813 : (2007) 4 RCR(Civil) 271 : (2006) 2 ShimLC 279
Motor Vehicles Act, 1939 — Section 95(1), 95(2)Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 May 2006
Devi Roop Vs Smt. Devku and Others
High Court Of Himachal Pradesh · AIR 2006 HP 114 : (2006) 2 ShimLC 158
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 152, 153, 153A
High Courts17 May 2006
Duni Chand Dhiman Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2006) 2 ShimLC 173
Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 145(2), 146