High Courts15 May 2006
Gokul Chand and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2006) 2 ShimLC 174
Penal Code, 1860 (IPC) — Section 304, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,291 of 1,567
High Courts11 May 2006Allowed
Merind Limited Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) CriLJ 3548 : (2006) 4 RCR(Criminal) 802 : (2006) 2 ShimLC 176
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 34, 34(1)
High Courts10 May 2006Allowed
SSJV Projects Private Limited Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2006) 2 ShimLC 166
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(4), 11(5), 11(6)
High Courts10 May 2006Dismissed
Sushima Kishandev Kaushal Vs The Council for Tibetan Education
High Court Of Himachal Pradesh · AIR 2006 HP 122 : (2006) 2 ShimLC 184
Foreign Exchange Regulation Act, 1973 — Section 31(1)Limitation Act, 1963 — Article 100, 65Transfer of Property Act, 1882 — Section 3
High Courts09 May 2006Allowed
Smt. Supla Devi and Another Vs Ramesh Kumar and Others
High Court Of Himachal Pradesh · (2007) 2 ACC 152 : (2008) ACJ 288 : (2006) 2 ShimLC 153
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Motor Vehicles Act, 1988 — Section 110A, 110B, 110C, 110D, 110E
High Courts09 May 2006Dismissed
Rajinder Singh Vs Sushil Kumar and Others
High Court Of Himachal Pradesh · AIR 2007 HP 1 : (2007) 2 CivCC 397 : (2007) 5 RCR(Civil) 298 : (2006) 2 ShimLC 326
Specific Relief Act, 1963 — Section 19
High Courts08 May 2006
Oriental Insurance Company Ltd. Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2008) ACJ 1181 : (2006) 2 ShimLC 232
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts08 May 2006
Pritam Chand Vs Mohinder Paul and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 216
High Courts02 May 2006
Cantonment Board Vs Union of India (UOI)
High Court Of Himachal Pradesh · (2006) 111 FLR 307 : (2007) 1 LLJ 171 : (2006) 2 ShimLC 178
Payment of Gratuity Act, 1972 — Section 7(4), 7(7)
High Courts26 Apr 2006Dismissed
Tilak Raj Vs Tulsi Ram and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 444
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98Specific Relief Act, 1963 — Section 6
High Courts25 Apr 2006Dismissed
Smt. Mathi and Another Vs Laiq Ram and Another
High Court Of Himachal Pradesh · AIR 2006 HP 131 : (2006) 2 ShimLC 136
High Courts25 Apr 2006
Mohinder Lal and Others Vs Tule Ram and Others
High Court Of Himachal Pradesh · AIR 2006 HP 103 : (2006) 2 ShimLC 142
Limitation Act, 1963 — Article 106, 113Succession Act, 1925 — Section 337
High Courts25 Apr 2006Dismissed
Smt. Giano Devi alias Giani Devi Vs Sh. Anant Ram and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 146
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)
High Courts20 Apr 2006
Pawan Sharma Vs Tarkeshwar Shah
High Court Of Himachal Pradesh · (2006) 2 ShimLC 212
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(6), 8, 8(1)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Apr 2006Dismissed
Branch Manager Uco Bank Vs Satluj Jal Vidyut Nigam Ltd. and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 460
Evidence Act, 1872 — Section 18General Clauses Act, 1897 — Section 3Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 2, 6
High Courts10 Apr 2006Dismissed
Deepak Chandel and Others Vs Megh Singh and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 363
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Hindu Succession Act, 1956 — Section 14(1), 14(2), 4(1)
High Courts10 Apr 2006Allowed
Smt. Shakuntla and Others Vs Sh. Surinder Chand and Others
High Court Of Himachal Pradesh · AIR 2006 HP 108 : (2006) 2 ShimLC 9
Limitation Act, 1963 — Article 113
High Courts10 Apr 2006
Madan Mohan and Another Vs H.P.M.C.
High Court Of Himachal Pradesh · AIR 2006 HP 105 : (2007) 2 BC 602 : (2007) 4 CivCC 313 : (2008) 1 RCR(Civil) 328
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 70
High Courts10 Apr 2006
Surinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 238 : (2006) 2 ShimLC 237
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12(2), 24, 24(1), 24(2), 27Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 103, 104, 92, 92(4)
High Courts04 Apr 2006
Smt. Arun Gupta and Another Vs Sansar Chand and Others
High Court Of Himachal Pradesh · (2006) 3 ACC 19 : (2007) ACJ 1954 : (2006) 2 ShimLC 53
Motor Vehicles Act, 1988 — Section 166, 173