High Courts12 Aug 2008Dismissed
Commissioner of Income Tax Vs Gopal Associates
High Court Of Himachal Pradesh · (2009) 222 CTR 307
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,258 of 1,567
High Courts11 Aug 2008
Bhoop Singh Vs Puran Chand and Others, Bhagirathi and Others and Durga Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 1031 : (2008) 2 ShimLC 525
High Courts11 Aug 2008Allowed
Ashok Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 2 ShimLC 452
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 61
High Courts08 Aug 2008Dismissed
Parveen Kumar Vs Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2009) 310 ITR 192
Income Tax Act, 1961 — Section 158BB, 158BC
High Courts08 Aug 2008Dismissed
Commissioner of Income Tax Vs Rameshwar Lal Ahuja Rameshwar Lal Ahuja Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2009) 312 ITR 216 : (2008) 3 ShimLC 39
Income Tax Act, 1961 — Section 132, 158BB, 158BC, 271(1)(b)
High Courts06 Aug 2008Allowed
Surinder Nath Vs CWT
High Court Of Himachal Pradesh · (2009) 222 CTR 408
Wealth Tax Act, 1957 — Section 7
High Courts06 Aug 2008Allowed
Commissioner of Income Tax Vs United Vanaspati Ltd.
High Court Of Himachal Pradesh · (2008) 218 CTR 524 : (2010) 187 TAXMAN 20
Income Tax Act, 1961 — Section 115J, 234B, 234C
High Courts05 Aug 2008Dismissed
State of H.P. Vs Chet Ram
High Court Of Himachal Pradesh · (2008) 2 ShimLC 382
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts05 Aug 2008Dismissed
Himachal Road Transport Corporation and Another Vs Jarnail Singh and Others
High Court Of Himachal Pradesh · (2009) ACJ 2807 : (2008) 3 ShimLC 10
Penal Code, 1860 (IPC) — Section 279, 338
High Courts04 Aug 2008Allowed
Surender Singh Vs Smt. Jai Manti Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 503 : (2008) 2 ShimLC 533
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 4Motor Vehicles Act, 1988 — Section 166
High Courts04 Aug 2008Dismissed
National Insurance Company Limited Vs Smt. Chimna Devi and Others
High Court Of Himachal Pradesh · (2010) ACJ 1854 : (2008) 2 ShimLC 394
Motor Vehicles Act, 1988 — Section 14
High Courts04 Aug 2008Dismissed
Commissioner of Income Tax Vs Engineering Innovation Ltd.
High Court Of Himachal Pradesh · (2008) 218 CTR 596 : (2010) 327 ITR 392 : (2009) 178 TAXMAN 237
Income Tax Act, 1961 — Section 35(1), 35(1)(i), 35(1)(iv), 35(2B)(iii), 35(3)
High Courts04 Aug 2008Dismissed
Sham Sunder Aggarwal Vs Asstt. Commissioner of Income Tax
High Court Of Himachal Pradesh · (2008) 08 SHI CK 0023
Income Tax Act, 1961 — Section 69
High Courts04 Aug 2008
N.K. Sharma Vs Accord Plantations Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2012) 1 RCR(Civil) 895 : (2012) 1 RCR(Criminal) 742 : (2008) 2 ShimLC 379
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Aug 2008
Chhabil Dass and Others Vs Mohar Singh and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 431
High Courts31 Jul 2008
Shiv Lal Thakur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 33
Banking Regulation Act, 1949 — Section 35(b)
High Courts31 Jul 2008Allowed
Dhianu Vs Thunia
High Court Of Himachal Pradesh · (2008) 2 ShimLC 374
Registration Act, 1908 — Section 60
High Courts31 Jul 2008Allowed
Shri Arun Bhanwara Vs Shri S.L. Srivastava
High Court Of Himachal Pradesh · (2008) 2 ShimLC 491
Himachal Pradesh Urban Rent Control Act, 1987 — Section 25(5)
High Courts30 Jul 2008Allowed
New Plaza Restaurant Vs Income Tax Officer
High Court Of Himachal Pradesh · (2009) 309 ITR 259 : (2009) 183 TAXMAN 33
High Courts29 Jul 2008
Dharam Singh Kapoor and Others Vs Om Parkash and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 370
Evidence Act, 1872 — Section 65, 66