High Courts28 Jul 2008Dismissed
Himachal Pradesh University Vs Dr. (Mrs.) Ramesh Chadha
High Court Of Himachal Pradesh · (2008) 3 ShimLC 502
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,259 of 1,567
High Courts25 Jul 2008
Aggarwal and Company Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 419
Arbitration and Conciliation Act, 1996 — Section 37
High Courts24 Jul 2008Dismissed
Leela Sood and Others Vs Manohar Lal
High Court Of Himachal Pradesh · (2008) 2 ShimLC 498
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5)
High Courts23 Jul 2008Allowed
Satish Rana Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriminalCC 259
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 36B
High Courts23 Jul 2008
Rajesh Kumar Vs Sudhir Rana and Another
High Court Of Himachal Pradesh · (2009) ACJ 735 : (2008) 2 ShimLC 439
Motor Vehicles Act, 1988 — Section 171
High Courts22 Jul 2008Allowed
Smt. Dev Dassi Vs United India Insurance Company and Another
High Court Of Himachal Pradesh · (2010) ACJ 135 : (2008) 2 ShimLC 484
Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Jul 2008Allowed
Apple Valley Resort Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · AIR 2008 HP 102
Electricity Act, 1910 — Section 26
High Courts21 Jul 2008Allowed
Asha Rani and Others Vs Rattni Devi and Others
High Court Of Himachal Pradesh · (2008) CriLJ 4459 : (2008) 3 ShimLC 164
Penal Code, 1860 (IPC) — Section 120B, 218, 466, 467
High Courts21 Jul 2008Allowed
Shankar Lal Shri Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) CriLJ 4609 : (2008) 2 ShimLC 481
Prevention of Food Adulteration Act, 1954 — Section 14(A), 20(A)
High Courts18 Jul 2008Allowed
Ajay Kumar Vs Bhakra Beas Management Board
High Court Of Himachal Pradesh · (2009) 1 ShimLC 150
Constitution of India, 1950 — Article 14, 16
High Courts17 Jul 2008Dismissed
Hussan Chand Vs Gurnam Singh and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 148
Motor Vehicles Act, 1988 — Section 48, 50
High Courts17 Jul 2008Dismissed
Commissioner of Income Tax Vs Himachal Oxygen (P) Ltd.
High Court Of Himachal Pradesh · (2008) 07 SHI CK 0002
Income Tax Act, 1961 — Section 271(1)(c)
High Courts14 Jul 2008Dismissed
Union of India (UOI) and Others Vs Debt Recovery Tribunal and Others
High Court Of Himachal Pradesh · AIR 2008 HP 105 : (2008) 3 ShimLC 145
Revenue Recovery Act, 1890 — Section 6(4)
High Courts14 Jul 2008Allowed
Sh. Surinder Kumar Sood Vs Smt. Sudershan Chadha and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 65
Himachal Pradesh Urban Rent Control Act, 1971 — Section 17, 4, 4(5), 5, 5(2)
High Courts11 Jul 2008Dismissed
Varinder Kumar Vs Onkar Singh and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 129
High Courts11 Jul 2008Allowed
Shri Raj Kumar and Another Vs Shri Kashmir Singh and Others
High Court Of Himachal Pradesh · (2009) ACJ 745 : (2008) 2 ShimLC 476
Motor Vehicles Act, 1988 — Section 166, 171
High Courts11 Jul 2008
The Oriental Insurance Company Ltd. Vs Miss Sushma and Others
High Court Of Himachal Pradesh · (2009) ACJ 108 : (2008) 119 FLR 1019 : (2008) 2 ShimLC 424
Workmens Compensation Act, 1923 — Section 22
High Courts10 Jul 2008
Munshi Ram Vs Shyam Lal and Others
High Court Of Himachal Pradesh · (2008) CriLJ 4605 : (2008) 3 ShimLC 110
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 120B, 467, 471, 474
High Courts10 Jul 2008
Shiv Ram Vs Vijay Ram and Another, Lalman and Another and Sher Singh and Another
High Court Of Himachal Pradesh · (2008) 2 ShimLC 472
Criminal Procedure Code, 1973 (CrPC) — Section 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(2)
High Courts07 Jul 2008Dismissed
S.K. Mahajan Vs Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 62
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(B), 215, 217