High Courts27 Aug 2008Allowed
Commissioner of Income Tax Vs Chander Prakash Gupta
High Court Of Himachal Pradesh · (2008) 220 CTR 477
Income Tax Act, 1961 — Section 143(3), 64(2)(ii)Voluntary Disclosure of Income Scheme, 1997 — Section 68(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,257 of 1,567
High Courts27 Aug 2008Allowed
Union of India (UOI) Vs Ganga Ram and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 497
Constitution of India, 1950 — Article 226, 227
High Courts26 Aug 2008Dismissed
Smt. Sarswati Devi and Others Vs Smt. Bimla Rani and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 407
Motor Vehicles Act, 1988 — Section 166
High Courts26 Aug 2008Dismissed
Juggal Kishore Sharma Vs Patiala Distillers and Manufactures Pvt. Ltd.
High Court Of Himachal Pradesh · (2008) 3 ShimLC 448
High Courts25 Aug 2008Dismissed
Smt. Bhekhalu Devi Vs Smt. Ram Ditti and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 107 : (2008) 2 ShimLC 412
Himachal Pradesh Land Revenue Act, 1954 — Section 129
High Courts25 Aug 2008Allowed
Smt. Lata and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 107
Land Acquisition Act, 1894 — Section 4
High Courts23 Aug 2008Dismissed
Ranjeet Singh Vs Shyam Lal
High Court Of Himachal Pradesh · (2009) 1 ShimLC 72
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Aug 2008
Aar Kay Traders Vs Satish Electronics
High Court Of Himachal Pradesh · (2009) 3 ShimLC 139 : (2008) 3 ShimLC 44
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 9, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts21 Aug 2008Dismissed
Charan Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2009 HP 1
Land Acquisition Act, 1894 — Section 12, 18(1), 30
High Courts21 Aug 2008Dismissed
Balak Ram Vs Rasil Singh and Others
High Court Of Himachal Pradesh · (2009) CriLJ 181
Criminal Procedure Code, 1973 (CrPC) — Section 133, 147, 147(3)
High Courts19 Aug 2008
Surinder Mohan Katwal Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 55 : (2008) 2 ShimLC 449
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts18 Aug 2008
Shri Shiv Charan Verma Vs Shri Shiv Parshad
High Court Of Himachal Pradesh · (2008) 2 ShimLC 388
Evidence Act, 1872 — Section 34
High Courts18 Aug 2008Dismissed
Kamal Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 36
Penal Code, 1860 (IPC) — Section 376, 511
High Courts14 Aug 2008Allowed
Vijay Kumar Sud Vs Sunil Mehra and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 211
Himachal Pradesh Registration of Money Lenders Act, 1976 — Section 2(9)
High Courts14 Aug 2008Allowed
State of H.P. and Others Vs Shiam Lal Sharma
High Court Of Himachal Pradesh · (2008) 2 ShimLC 385
Constitution of India, 1950 — Article 226, 227
High Courts14 Aug 2008Dismissed
Naranjan Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2009 HP 10 : (2008) 2 ShimLC 435
Partnership Act, 1932 — Section 69(2)
High Courts14 Aug 2008Allowed
Suresh Gaggal Vs Income Tax Officer
High Court Of Himachal Pradesh · (2009) 221 CTR 96 : (2009) 180 TAXMAN 90
Income Tax Act, 1961 — Section 36(1)(vii), 36(2), 36(2)(iii)
High Courts13 Aug 2008Dismissed
Sanjeev Kumar Verma Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 328
Constitution of India, 1950 — Article 14, 16
High Courts13 Aug 2008Allowed
Lion Textile Industries Vs H.P. Financial Corporation and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 310
Limitation Act, 1963 — Article 137State Financial Corporations Act, 1951 — Section 32G
High Courts12 Aug 2008Dismissed
Bidhi Chand Vs Smt. Kanta Devi
High Court Of Himachal Pradesh · (2008) 2 ShimLC 397
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482