High Courts12 Sept 2008Allowed
Amita Sharma and Others Vs Muni Lal Verma and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 442
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,256 of 1,567
High Courts11 Sept 2008Dismissed
State Bank of India Vs Anil Kumar Sharma
High Court Of Himachal Pradesh · (2008) 3 ShimLC 359
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2008Dismissed
Vijay Kumar Vs Presiding Judge, Labour Court and Another
High Court Of Himachal Pradesh · (2009) 2 LLJ 121 : (2008) 3 ShimLC 217 : (2009) 1 SLR 756
Industrial Disputes Act, 1947 — Section 2(s), 25F
High Courts10 Sept 2008Allowed
Anita Mahendru and Others Vs Kailash Verma and Others
High Court Of Himachal Pradesh · (2009) ACJ 1338
Motor Vehicles Act, 1988 — Section 166
High Courts09 Sept 2008Allowed
Surjeet Kaur Vs Shamsher Singh and Others
High Court Of Himachal Pradesh · (2009) ACJ 1325
Motor Vehicles Act, 1988 — Section 166
High Courts09 Sept 2008
New India Assurance Company Vs Durgi Devi and Others Durgi Devi Vs New India Assurance Company and Others
High Court Of Himachal Pradesh · (2009) ACJ 1851 : (2008) 3 ShimLC 314
Motor Vehicles Act, 1988 — Section 133
High Courts09 Sept 2008Allowed
The Oriental Insurance Company Limited Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 1434 : (2009) 1 ShimLC 99
Motor Vehicles Act, 1939 — Section 11
High Courts08 Sept 2008Allowed
Smt. Rajo Devi Vs Kailash Giri Bus Service Society and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 318
Motor Vehicles Act, 1988 — Section 166
High Courts04 Sept 2008
Prem Lata Dutta and Another Vs Ajay Kumar Rana and Others
High Court Of Himachal Pradesh · (2009) ACJ 1521 : (2008) 3 ShimLC 200
Motor Vehicles Act, 1988 — Section 166
High Courts03 Sept 2008
Commissioner, Central Excise Vs Fermenta Pharma Biodil Ltd.
High Court Of Himachal Pradesh · (2008) 3 ShimLC 290
Central Excises and Salt Act, 1944 — Section 11A(1)Finance Act, 2000 — Section 10
High Courts03 Sept 2008Dismissed
Commissioner of Central Excise Vs Steel Strips Alloys Ltd. and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 474
High Courts03 Sept 2008Allowed
Yash Pal Gupta Vs Comptroller and Auditor General of India and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 528
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32
High Courts29 Aug 2008Dismissed
Vijay Kumar Sood Vs Neeraj Acharya and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 376
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Aug 2008
Kalawati and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 295
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Aug 2008Dismissed
Commissioner of Income Tax Vs Kangra Co-operative Bank Ltd.
High Court Of Himachal Pradesh · (2009) 221 CTR 192 : (2009) 309 ITR 106 : (2008) 2 ShimLC 521 : (2009) 183 TAXMAN 72
Himachal Pradesh Co-operative Societies Act, 1968 — Section 57
High Courts27 Aug 2008Allowed
Satluj Jal Vidyut Nigam Ltd. Vs Continental Foundation Joint Venture
High Court Of Himachal Pradesh · (2008) 2 ShimLC 510
Arbitration and Conciliation Act, 1996 — Section 34, 42
High Courts27 Aug 2008
Excise and Taxation Commissioner Vs Onkar Wine Agency
High Court Of Himachal Pradesh · (2008) 08 SHI CK 0036
Punjab Excise Act, 1914 — Section 80(1)
High Courts27 Aug 2008
Commissioner of Income Tax Vs H.P. State Civil Supplies Corporation Ltd.
High Court Of Himachal Pradesh · (2009) 223 CTR 155 : (2009) 309 ITR 102
Income Tax Act, 1961 — Section 145
High Courts27 Aug 2008Dismissed
Anand Enterprises and Another Vs State of H.P and Another
High Court Of Himachal Pradesh · (2008) 2 ShimLC 400
Himachal Pradesh Entertainments Duty Act, 1968 — Section 12(3)
High Courts27 Aug 2008
S.E. Hydel Circle Vs Addl. Excise and Taxation Commissioner
High Court Of Himachal Pradesh · (2008) 08 SHI CK 0006
Electricity Act, 1910 — Section 26Himachal Pradesh General Sales Tax Act, 1968 — Section 2(j)(iv)