High Courts30 Oct 2008Dismissed
Commissioner of Central Excise Vs Gujrat Ambuja Cement Ltd.
High Court Of Himachal Pradesh · (2010) 256 ELT 356
Central Excise Rules, 1944 — Rule 57Q, 57Q(1), 57T, 57T(7)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,254 of 1,567
High Courts23 Oct 2008Allowed
Paras Ram Sharma Vs Rajbansh Singh and Others
High Court Of Himachal Pradesh · (2009) ACJ 2182 : (2009) 121 FLR 93 : (2009) 1 ShimLC 158
Workmens Compensation Act, 1923 — Section 4(1)
High Courts23 Oct 2008Dismissed
Tilak Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 1 ShimLC 60
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Oct 2008Allowed
Mandeep Guleria Vs Prithi Singh and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 203
Motor Vehicles Act, 1988 — Section 166
High Courts22 Oct 2008
State of H.P. Vs Gouru Ram
High Court Of Himachal Pradesh · (2009) CriLJ 758 : (2009) 1 ShimLC 54
Penal Code, 1860 (IPC) — Section 376
High Courts22 Oct 2008Dismissed
Harish Rangta Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2009) CriLJ 803 : (2009) 1 ShimLC 41
Prevention of Food Adulteration Act, 1954 — Section 14, 20A
High Courts21 Oct 2008Allowed
Shanta and Others Vs B.S. Chauhan and Others
High Court Of Himachal Pradesh · (2009) ACJ 1771
Motor Vehicles Act, 1988 — Section 166
High Courts20 Oct 2008Dismissed
Bansi and Others Vs Gurdas
High Court Of Himachal Pradesh · (2009) 1 ShimLC 33
Punjab Tenancy Act, 1887 — Section 59
High Courts17 Oct 2008Allowed
Kamal General Store Vs Kishori Lal Vij
High Court Of Himachal Pradesh · (2009) 2 ALD(Cri) 4 : (2009) 2 CivCC 796 : (2009) CriLJ 882 : (2010) 6 RCR(Criminal) 1293 : (2009) 1 ShimLC 45
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts17 Oct 2008
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 50
Penal Code, 1860 (IPC) — Section 409, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts14 Oct 2008
G.D. Engineering Construction Vs H.P. Board Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 24
Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Oct 2008
Aksh Deep and Others Vs Ram Bax and Others
High Court Of Himachal Pradesh · (2009) ACJ 1633
Motor Vehicles Act, 1988 — Section 166
High Courts13 Oct 2008Dismissed
Mehar Chand Vs Bali Devi and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 130
Motor Vehicles Act, 1988 — Section 166
High Courts13 Oct 2008
State of H.P. Vs Mansha Ram and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 96
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts10 Oct 2008Allowed
H.P. Housing Board Vs Siri Ram Karan and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 80
Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 11, 18(2)A, 28A(3), 54
High Courts01 Oct 2008Allowed
Roshan Lal Vs Mehar Chand and Another
High Court Of Himachal Pradesh · (2009) ACJ 1878 : (2009) 1 ShimLC 268
High Courts01 Oct 2008
Virender Kumar Sewal and Another Vs Shanti Devi Paul and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 1
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Oct 2008
Managing Director, Himachal Road Trans. Corpn. and Another Vs Sito Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 2474
Motor Vehicles Act, 1988 — Section 166
High Courts01 Oct 2008Allowed
H.P. Housing Board Vs Siri Ram Karan and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 80
Constitution of India, 1950 — Article 136, 14, 226, 227Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21
High Courts01 Oct 2008
State of H.P. Vs Ravi Kumar
High Court Of Himachal Pradesh · (2009) CriLJ 806 : (2008) 3 ShimLC 412
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482