High Courts26 Dec 2008Dismissed
State of H.P. Vs Sher Singh
High Court Of Himachal Pradesh · (2009) 1 ShimLC 395
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(ii)(B)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,252 of 1,567
High Courts24 Dec 2008
Mohan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 2304
Penal Code, 1860 (IPC) — Section 420
High Courts24 Dec 2008
Kartar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 24 VST 516
Himachal Pradesh General Sales Tax Act, 1968 — Section 42B
High Courts23 Dec 2008Allowed
National Insurance Co. Ltd. Vs Situ Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 2537
Motor Vehicles Act, 1988 — Section 14, 15
High Courts23 Dec 2008
Divisional Forest Officer Vs Assessing Authority and Another
High Court Of Himachal Pradesh · (2009) 26 VST 579
Himachal Pradesh General Sales Tax Act, 1968 — Section 33
High Courts19 Dec 2008
Asha Chandel and Another Vs Rajinder Kumar and Others
High Court Of Himachal Pradesh · (2009) ACJ 2756
Motor Vehicles Act, 1988 — Section 140
High Courts16 Dec 2008Allowed
Jeet Mohammed Vs Jatinder Kaur and Another
High Court Of Himachal Pradesh · AIR 2009 HP 44
Waqf Act, 1995 — Section 86(9)
High Courts15 Dec 2008Allowed
United India Insurance Co. Ltd. Vs Kunta Devi and Others
High Court Of Himachal Pradesh · (2008) ACJ 355
Motor Vehicles Act, 1988 — Section 166
High Courts10 Dec 2008
National Insurance Co. Ltd. Vs Sh. Kapoor Chand and Others etc.
High Court Of Himachal Pradesh · (2010) ACJ 1158 : AIR 2009 HP 93
Motor Vehicles Act, 1988 — Section 2(47)
High Courts05 Dec 2008Dismissed
Hindustan Petroleum Corporation Ltd. and Others Vs Sh. Bhagwan Dass and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 346
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 151, 47
High Courts03 Dec 2008
H.P. State Industrial Development Corporation Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2009) 226 CTR 590
Interest Act, 1974 — Section 10(b), 4(2), 5
High Courts28 Nov 2008Allowed
Himchal Gramin Bank Vs Naraingir and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 367
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts28 Nov 2008
Veena Mahaldar and Others Vs R.K. Khanna and Others
High Court Of Himachal Pradesh · (2010) ACJ 1493 : (2009) 1 ShimLC 445
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2008Allowed
Suraj Bansi Vs Collector and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 163
Himachal Pradesh Road Side Land Control Act, 1968 — Section 12, 5(b)
High Courts25 Nov 2008
Desh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 1411
Penal Code, 1860 (IPC) — Section 307, 325
High Courts24 Nov 2008Dismissed
Pyare Lal Vs Smt. Basanti Devi
High Court Of Himachal Pradesh · (2009) 1 ShimLC 179
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts24 Nov 2008
Karan Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 1 ShimLC 174
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Nov 2008Allowed
Vinod Kumar and Another Vs Nirmala Devi and Another
High Court Of Himachal Pradesh · (2010) ACJ 176 : AIR 2009 HP 37 : (2009) 1 ShimLC 256
Motor Vehicles Act, 1939 — Section 31Motor Vehicles Act, 1988 — Section 173
High Courts19 Nov 2008
Meera Walia Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 1524
Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts18 Nov 2008
Rajesh Jain and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) CriLJ 1698 : (2009) 1 ShimLC 182
Prevention of Food Adulteration Act, 1954 — Section 17, 17(2), 20A