High Courts06 Jan 2009Dismissed
Nand Lal Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 334
Evidence Act, 1872 — Section 62Succession Act, 1925 — Section 276
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,251 of 1,567
High Courts06 Jan 2009Dismissed
V.P. Gupta Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 363
Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 2009
Gurvinder Singh and Sukhvinder Singh Vs State
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0014
Penal Code, 1860 (IPC) — Section 328, 34, 342, 379, 380
High Courts06 Jan 2009
Kawal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 2400 : (2010) 6 RCR(Criminal) 2687 : (2009) 1 ShimLC 324
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Penal Code, 1860 (IPC) — Section 120B, 406, 407, 420, 467
High Courts06 Jan 2009
Smt. Shakuntla Vats. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0009
Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts06 Jan 2009Dismissed
State of H.P. Vs Ghindro Ram
High Court Of Himachal Pradesh · (2009) 1 ShimLC 388
Penal Code, 1860 (IPC) — Section 379, 411
High Courts06 Jan 2009
Nisha Devi and Others Vs Sonaina Garg and Another
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0005
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Jan 2009Allowed
State of H.P. Vs Niti Raj @ Gogi
High Court Of Himachal Pradesh · (2009) CriLJ 1922 : (2010) 2 Crimes 553 : (2009) 3 RCR(Criminal) 609 : (2009) 1 ShimLC 271
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts02 Jan 2009
Bhupinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 341
Penal Code, 1860 (IPC) — Section 380, 457
High Courts02 Jan 2009Dismissed
Kushal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0025
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)(ii), 2(ia), 2(m), 7(i), 7(iii)Prevention of Food Adulteration Rules, 1955 — Rule 50(1)
High Courts01 Jan 2009Dismissed
State of H.P. Vs Raghubir Singh
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0023
Penal Code, 1860 (IPC) — Section 323, 324, 34, 506
High Courts01 Jan 2009Allowed
Sh. Raj Kumar Vs Shri Satpal and Others
High Court Of Himachal Pradesh · (2010) ACJ 1147 : (2009) 1 ShimLC 438
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jan 2009
H.P. Financial Corporation Vs Smt. Manmohan Kaur and Others
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0004
State Financial Corporations Act, 1951 — Section 29, 30
High Courts01 Jan 2009
Oriental Insurance Company Ltd. and Sh. Partap Singh Vs Smt. Savitri Devi and Others
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0003
Motor Vehicles Act, 1988 — Section 166
High Courts31 Dec 2008Dismissed
Smt. Kartari Devi and Others Vs Udham Singh and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 353
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(3)Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 28
High Courts30 Dec 2008
Oriental Insurance Company Ltd. Vs Rajan Kumar and Others
High Court Of Himachal Pradesh · (2010) ACJ 1137 : (2009) 1 ShimLC 460
Motor Vehicles Act, 1988 — Section 170
High Courts29 Dec 2008Dismissed
Brahmu Ram and Another Vs United India Insurance Company and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 26
High Courts29 Dec 2008Dismissed
Suman Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 2311
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13(1)(c)
High Courts29 Dec 2008Allowed
State of H.P. Vs Amrish Kumar
High Court Of Himachal Pradesh · (2009) CriLJ 2126
Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 506
High Courts26 Dec 2008Allowed
State of H.P. Vs Rita Devi
High Court Of Himachal Pradesh · (2009) 3 ShimLC 182 : (2009) 1 ShimLC 378
Penal Code, 1860 (IPC) — Section 323, 324, 451, 506