High Courts07 Jul 2008Dismissed
Mukesh Mahajan Vs Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2008) 07 SHI CK 0018
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(8), 215, 217
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,260 of 1,567
High Courts07 Jul 2008Dismissed
Shamshad Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 4658
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2)
High Courts04 Jul 2008Allowed
State of Himachal Pradesh and Another Vs Jawala Dass Sharma
High Court Of Himachal Pradesh · (2008) 2 ShimLC 478
High Courts03 Jul 2008Dismissed
Gatinder Kumar and Another Vs Pushpa Devi and Another
High Court Of Himachal Pradesh · (2008) 2 ShimLC 173 : (2008) 2 ShimLC 156
Succession Act, 1925 — Section 63
High Courts01 Jul 2008Dismissed
Sh. Budh Ram Vs Nanki Devi and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 162
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 112
High Courts01 Jul 2008Allowed
Kewal Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 180
High Courts01 Jul 2008Dismissed
Chaman Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 3 ShimLC 153
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts30 Jun 2008
Harjinder Kaur and Others Vs Sunita and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 156
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115, 151
High Courts30 Jun 2008Dismissed
Santosh Kumari and Others Vs New India Assurance Company Ltd. and Another
High Court Of Himachal Pradesh · (2010) ACJ 1740 : (2008) 2 ShimLC 470
Motor Vehicles Act, 1988 — Section 163A
High Courts27 Jun 2008Dismissed
Piaro Devi Vs Anant Ram and Another
High Court Of Himachal Pradesh · AIR 2008 HP 107 : (2008) 4 BC 337 : (2008) 3 ShimLC 133
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 151, 35BLimitation Act, 1963 — Section 5
High Courts26 Jun 2008Dismissed
L.I.C. and Others Vs Om Prakash
High Court Of Himachal Pradesh · (2008) 3 ShimLC 121
High Courts24 Jun 2008
Commissioner of Income Tax Vs Shivalik Hatcheries Pvt. Ltd.
High Court Of Himachal Pradesh · (2009) 222 CTR 299 : (2008) 2 ShimLC 362 : (2010) 186 TAXMAN 79
Income Tax Act, 1961 — Section 243, 32, 43(3)
High Courts24 Jun 2008Allowed
Commissioner of Income Tax Vs Sona Ram Malik
High Court Of Himachal Pradesh · (2008) 06 SHI CK 0015
Income Tax Act, 1961 — Section 271(1)(c)
High Courts24 Jun 2008Dismissed
Brij Lal Vs H.P. Administrative Tribunal and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 319
High Courts23 Jun 2008
Jens Astrup Vs State of Himachal Pradesh State of Himachal Pradesh Vs Jens Astrup
High Court Of Himachal Pradesh · (2008) 3 ShimLC 142
Foreigners Act, 1946 — Section 14Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 419
High Courts20 Jun 2008Dismissed
Sant Singh Vs Smt. Ram Kaur and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 125
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts20 Jun 2008Dismissed
Shri Rajesh Kumar Chaudhary Vs Smt. Sunita Chaudhary
High Court Of Himachal Pradesh · (2008) 2 DMC 670 : (2008) 2 ShimLC 197
Hindu Marriage Act, 1955 — Section 13
High Courts20 Jun 2008Allowed
Managing Director, H.P. State Civil Supplies Corporation and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 255
Prevention of Food Adulteration Act, 1954 — Section 20A
High Courts19 Jun 2008Disposed Off
Himachal Gramin Bank Vs Deputy Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2008) 219 CTR 670 : (2008) 305 ITR 163 : (2009) 176 TAXMAN 433
Income Tax Act, 1961 — Section 143(1)(a), 154, 250(5), 80P
High Courts18 Jun 2008
Ishwar Lal Chaudhary and Another Vs National Insurance Company and Others
High Court Of Himachal Pradesh · (2009) ACJ 37 : (2008) 2 ShimLC 310
Motor Vehicles Act, 1988 — Section 103A, 31, 94