High Courts28 May 2008
Dola Ram Vs H.P. Khadi Village Industries Board and Another
High Court Of Himachal Pradesh · (2009) 2 LLJ 87 : (2009) 2 SLR 527
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,262 of 1,567
High Courts28 May 2008Dismissed
New India Assurance Company Vs Ranmay Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 354 : (2008) 2 ShimLC 343
Motor Vehicles Act, 1988 — Section 170
High Courts28 May 2008Allowed
Commissioner of Income Tax Vs Winsome Dyeing and Processing Ltd.
High Court Of Himachal Pradesh · (2008) 220 CTR 599 : (2008) 2 ShimLC 359 : (2010) 188 TAXMAN 274
Income Tax Act, 1961 — Section 56
High Courts28 May 2008
Suresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 145
Constitution of India, 1950 — Article 141
High Courts27 May 2008
State of H.P. Vs Bhola alias Paras Ram and Others
High Court Of Himachal Pradesh · (2008) CriLJ 3567
Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts27 May 2008
Executive Engineer and Another Vs H.K. Sareen and J.L. Nayyar
High Court Of Himachal Pradesh · (2008) 3 ShimLC 113
Arbitration Act, 1940 — Section 30, 33
High Courts26 May 2008Allowed
Jorg Jagoda Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 2 ShimLC 199
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 May 2008
Cargil Foods India Ltd. Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriminalCC 232
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts26 May 2008Allowed
Court on its Own Motion Vs Yoginder Sharma
High Court Of Himachal Pradesh · (2008) 2 ShimLC 258
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts26 May 2008Dismissed
Vipin Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 506
Constitution of India, 1950 — Article 226, 227
High Courts23 May 2008
Baldev Singh Vs Raj Kumari
High Court Of Himachal Pradesh · (2008) 2 ShimLC 163
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts23 May 2008Allowed
Sarita Vij and Co. Vs Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2008) 05 SHI CK 0029
Income Tax Act, 1961 — Section 147, 26, 260A
High Courts21 May 2008Dismissed
Balak Ram and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 192
Prevention of Corruption Act, 1988 — Section 13(2)
High Courts16 May 2008Allowed
Vinod Kumar and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 1 LLJ 294 : (2009) 2 SLR 547
Evidence Act, 1872 — Section 114
High Courts16 May 2008Allowed
Ram Lok and Others Vs The Director and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 238
High Courts16 May 2008Allowed
Ravi Dutt and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 LLJ 795 : (2008) 2 ShimLC 324 : (2009) 2 SLR 430
Industrial Disputes Act, 1947 — Section 25N, 25O
High Courts15 May 2008Dismissed
Ms. Vijay Sharma @ Vijay and Another Vs Lt. Col. L.H.M. Gregory and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 190
Succession Act, 1925 — Section 299
High Courts15 May 2008Dismissed
State of H.P. Vs Bharat Ram
High Court Of Himachal Pradesh · (2008) 3 ShimLC 54
Penal Code, 1860 (IPC) — Section 193Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts15 May 2008Allowed
Piar Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 248
Penal Code, 1860 (IPC) — Section 34, 436, 451
High Courts14 May 2008Allowed
State of H.P. Vs Jarmu
High Court Of Himachal Pradesh · (2008) 3 ShimLC 25
Penal Code, 1860 (IPC) — Section 302, 304