High Courts30 Apr 2008Dismissed
Dhiren Walia Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 3117
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,264 of 1,567
High Courts29 Apr 2008
Ashok Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 140
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(C)
High Courts25 Apr 2008Allowed
State of H.P. Vs Tara Chand and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 195(b)(i), 340Penal Code, 1860 (IPC) — Section 376, 376(g)
High Courts24 Apr 2008Allowed
State of H.P. Vs Pallu alias Avtar Singh
High Court Of Himachal Pradesh · (2008) CriLJ 3073
Penal Code, 1860 (IPC) — Section 342, 376(2)(f)
High Courts23 Apr 2008
State of H.P. Vs Bhupesh Kumar alias Kaka alias Tinku
High Court Of Himachal Pradesh · (2008) 3 ShimLC 91
Criminal Procedure Code, 1973 (CrPC) — Section 328, 329Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 Apr 2008Dismissed
Smt. Krishna Devi Vs Dina Ram
High Court Of Himachal Pradesh · (2008) CriLJ 3122 : (2008) 2 ShimLC 152
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(4), 378(5), 417(3), 417(4)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 406, 494, 497
High Courts11 Apr 2008
Shanti Devi and Another Vs National Insurance Company National Insurance Company and Others Vs Shanti Devi and Another
High Court Of Himachal Pradesh · (2009) ACJ 306 : (2008) 2 ShimLC 125
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Apr 2008Dismissed
State of H.P. Vs Nirmala Devi and Another
High Court Of Himachal Pradesh · (2008) 2 ShimLC 146
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 301, 302
High Courts11 Apr 2008
Sadhu Singh and Others Vs Surjit Singh
High Court Of Himachal Pradesh · (2008) 3 ShimLC 477
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts11 Apr 2008
Sh. Kewal Vs Tilak Raj and Others
High Court Of Himachal Pradesh · (2009) ACJ 929 : (2008) 2 ShimLC 113
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2008Dismissed
Union of India (UOI) Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 97
High Courts10 Apr 2008
Walia Automobiles Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 135
Himachal Pradesh Motor Spirit (Taxation of Sales) Act, 1968 — Section 5A(1)
High Courts10 Apr 2008Allowed
Tej Deen Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 485
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19.1
High Courts09 Apr 2008
H.P. Financial Corporation Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2008) 217 CTR 284 : (2008) 306 ITR 252 : (2008) 3 ShimLC 451
Income Tax Act, 1961 — Section 119, 5
High Courts09 Apr 2008
Krishan Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 3 ShimLC 119
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 20(C)
High Courts08 Apr 2008Dismissed
State of H.P. Vs Balvinder Kaur and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 435
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)
High Courts08 Apr 2008Dismissed
Commissioner of Wealth Tax Vs Raghunath Singh Thakur
High Court Of Himachal Pradesh · (2008) 216 CTR 248 : (2008) 304 ITR 268 : (2008) 2 ShimLC 129
Wealth Tax Act, 1957 — Section 16A(1)(a), 16A(1)(b), 7
High Courts07 Apr 2008Dismissed
Parents Association (DAV Public School) and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 455
High Courts05 Apr 2008Dismissed
Block Development Officer Vs Yoginder Kumar and Others
High Court Of Himachal Pradesh · (2008) 118 FLR 460 : (2008) 3 LLJ 451 : (2008) 1 ShimLC 513 : (2009) 2 SLR 293
Industrial Disputes Act, 1947 — Section 25(F)
High Courts04 Apr 2008
Harbans Lal and Another Vs Kundan
High Court Of Himachal Pradesh · (2008) 2 ShimLC 143
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 10