High Courts18 Apr 2011Dismissed
Dayal Devi Batra Vs Urmila Mathur
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0322
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,043 of 1,570
High Courts18 Apr 2011Allowed
Dr. Jagat Ram Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0320
High Courts18 Apr 2011
Dev Bahadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0319
High Courts18 Apr 2011Dismissed
Pawan Kumar Vs Hem Raj and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0317
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 41 Rule 6
High Courts18 Apr 2011Dismissed
Ganga Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0313
High Courts18 Apr 2011
Suman Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0254
High Courts18 Apr 2011Dismissed
Sandhu Ram Vs Rakro and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0215
High Courts18 Apr 2011Dismissed
State of Himachal Pradesh Vs Krishan Chand and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts18 Apr 2011
Virender Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0139
Right to Information Act, 2005 — Section 6(3)
High Courts18 Apr 2011Dismissed
State of Himachal Pradesh Vs Narain Dass and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120(B), 167, 218, 379, 381Prevention of Corruption Act, 1988 — Section 5(1)
High Courts18 Apr 2011
Municipal Corporation Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0130
Himachal Pradesh Municipal Corporation Act, 1994 — Section 248
High Courts18 Apr 2011Dismissed
State of Himachal Pradesh Vs Murti Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0126
Penal Code, 1860 (IPC) — Section 109, 120B, 167, 173, 207
High Courts18 Apr 2011Allowed
Smt. Vidya Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0124
High Courts18 Apr 2011Dismissed
Keshav Ram and ors Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0123
High Courts18 Apr 2011Allowed
Kushal Singh Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0122
High Courts18 Apr 2011
Bhavnesh Kumari Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0121
High Courts18 Apr 2011Allowed
Smt. Jaiwanti Devi Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0118
High Courts18 Apr 2011
Trilok Chand Garg Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0117
High Courts18 Apr 2011Dismissed
Mani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0068
High Courts18 Apr 2011Allowed
Bhagi Rath Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0066
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16, 6