High Courts20 Apr 2011
Bharat Bhushan Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,041 of 1,570
High Courts20 Apr 2011
Amar Singh Vs Smt. Mahima Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0262
High Courts20 Apr 2011
Joginder Lal Vs State of H.P and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0236
High Courts20 Apr 2011
Sumitra Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0231
High Courts20 Apr 2011
Tej Mal and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0228
High Courts20 Apr 2011
Jagdev Singh Vs Pheenu Ram alias Ashwani Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0224
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 2, Order 9 Rule 13, 151
High Courts20 Apr 2011
Chhaila Devi and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0223
High Courts20 Apr 2011Dismissed
Jeet Ram Sharma and Another Vs State of H.P. and Others Joginder Singh Vs Dr. Y.S. Parmar University of Horticulture and Forestry and Others Jeet Ram Sharma and Others Vs Arvind Mehta and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0221
Constitution of India, 1950 — Article 14, 15(1), 16, 16(1), 16(2)Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 20States Reorganisation Act, 1956 — Section 115, 115(1), 115(2), 115(3), 115(7)
High Courts20 Apr 2011Dismissed
Naresh Kumar Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0219
High Courts20 Apr 2011
Charan Dass Vs Neeraj Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0207
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 3 Rule 1Himachal Pradesh Urban Rent Control Act, 1971 — Section 21(b)
High Courts20 Apr 2011Dismissed
Lt. Col. Sheilesh Jung (Retd.) and Others Vs Rakesh Jung and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0162
High Courts20 Apr 2011Dismissed
Smt. Kamla Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0111
High Courts20 Apr 2011
State of Himachal Pradesh Vs Pankaj Bhardwaj
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0105
Civil Procedure Code, 1908 (CPC) — Section 35ALimitation Act, 1963 — Article 112
High Courts20 Apr 2011Dismissed
Hameera Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0101
High Courts20 Apr 2011Dismissed
Yogeshwar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0057
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts20 Apr 2011Dismissed
Trilok Chander Gour Vs Thakur Investments Private Limited and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0054
High Courts20 Apr 2011Dismissed
Praveen Nehru Vs Municipal Corporation
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0052
Civil Procedure Code, 1908 (CPC) — Section 11Himachal Pradesh Municipal Corporation Act, 1994 — Section 253, 254, 392, 392(3)
High Courts20 Apr 2011Allowed
Subhash Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0048
High Courts20 Apr 2011
Sunder Singh Vs D.K. Nayer and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0047
High Courts20 Apr 2011Dismissed
Smt. Vidya Devi Vs Smt. Nirmla Devi alias Nimmo and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0046