High Courts21 Apr 2011
Lal Chand Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,040 of 1,570
High Courts21 Apr 2011
Sunita Sangroli Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0110
High Courts21 Apr 2011Allowed
Parkash Chand Gautam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0099
High Courts21 Apr 2011Dismissed
Singh Vs High Court of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 KLT 849
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 14(15), 15(2), 15(2A)Constitution of India, 1950 — Article 217(3), 226, 235Income Tax Act, 1961 — Section 220(2)
High Courts21 Apr 2011
Rama Nand Sharma Vs Vipin Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0055
High Courts21 Apr 2011Dismissed
Oil and Natural Gas Corporation and Another Vs Maya Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0053
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts21 Apr 2011
Vaishali Pirta Vs H.P. Board of School Education and Others
High Court Of Himachal Pradesh · AIR 2011 HP 50
High Courts21 Apr 2011
Ashwani Bisht Vs M.D., H.P. State Forest Corporation and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0045
Arbitration and Conciliation Act, 1996 — Section 11
High Courts21 Apr 2011
Kumar Sen Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0026
High Courts21 Apr 2011Dismissed
K. P. Singh Vs High court of H.P. and Another
High Court Of Himachal Pradesh · (2011) 3 KLJ 11
Constitution of India, 1950 — Article 226, 235Income Tax Act, 1961 — Section 220(2A)
High Courts20 Apr 2011Dismissed
Chain Singh and Others Vs Kood Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0361
High Courts20 Apr 2011
Sudhir Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0360
High Courts20 Apr 2011
Smt. Jasmati Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0357
High Courts20 Apr 2011
Ajay Singh and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0355
High Courts20 Apr 2011Allowed
Kishore Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0346
High Courts20 Apr 2011
Dr. K.K. Vaidya Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0311
High Courts20 Apr 2011
Ravi Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0296
High Courts20 Apr 2011
Dwarka Dass Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0286
High Courts20 Apr 2011Allowed
Bharat Bhushan Vs Himachal Pradesh University and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0285
High Courts20 Apr 2011
Jagdish Chand and Another Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0269