High Courts20 Apr 2011

State of Himachal Pradesh Vs Hardeep Goel

High Court Of Himachal Pradesh · (2011) 2 ShimLC 385

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 409, 411Prevention of Corruption Act, 1988 — Section 13(2)
High Courts19 Apr 2011

Narender Thakur Vs State of H. P.

High Court Of Himachal Pradesh · (2011) 04 SHI CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3