High Courts21 Apr 2011Dismissed
Sonu Chawla @ Rakesh Chawla and Another Vs Smt. Krishna Chawla and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0263
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,039 of 1,570
High Courts21 Apr 2011
Dev Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0242
High Courts21 Apr 2011
Ashok Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0241
High Courts21 Apr 2011
Khem Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0240
Himachal Pradesh Co-operative Societies Act, 1968 — Section 84, 92(2)
High Courts21 Apr 2011
Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20Penal Code, 1860 (IPC) — Section 120B, 218, 420, 468, 471
High Courts21 Apr 2011Dismissed
Pritam Chand Vs Ram Krishan Gaur and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0234
High Courts21 Apr 2011
Oriental Insurance Company Vs Padma Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0233
Income Tax Act, 1961 — Section 194A
High Courts21 Apr 2011
Badri Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0229
High Courts21 Apr 2011
Prakash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0227
High Courts21 Apr 2011
Pyare Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0226
High Courts21 Apr 2011
Bhagwan Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0225
High Courts21 Apr 2011Dismissed
Diljan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0220
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts21 Apr 2011
Rajesh Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0218
High Courts21 Apr 2011Dismissed
K.P. Singh Vs High Court of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 KLJ 11
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 14(15), 15, 15(2)Constitution of India, 1950 — Article 217(3), 226, 235Income Tax Act, 1961 — Section 220(2A)
High Courts21 Apr 2011Dismissed
Nathu Ram Vs Secretary (Irrigation and Public Health) and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0216
High Courts21 Apr 2011Dismissed
Himachal Pradesh State Electricity Board and Another Vs Bhaga Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0211
Constitution of India, 1950 — Article 226
High Courts21 Apr 2011Dismissed
Kewal Ram and Another Vs Puran Sukh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0208
High Courts21 Apr 2011Dismissed
Rajeev Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0168
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 58
High Courts21 Apr 2011Allowed
Nikku Ram Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0164
Constitution of India, 1950 — Article 14, 16
High Courts21 Apr 2011Dismissed
Bhag Mal Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0163