High Courts26 Apr 2011Dismissed
State of Himachal Pradesh Vs Faqir Chand
High Court Of Himachal Pradesh · (2012) 1 Crimes 536
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,037 of 1,570
High Courts26 Apr 2011Dismissed
State of H.P. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(2)
High Courts26 Apr 2011
Shakuntla Devi Vs Ram Singh Rana and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0359
High Courts26 Apr 2011
Ripu Daman Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0356
High Courts26 Apr 2011
Nathi Lal Negi Vs Usha Kumari and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0352
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts26 Apr 2011Allowed
Dr. Inder Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0341
High Courts26 Apr 2011
Tarsem Lal Vs HRTC and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0298
High Courts26 Apr 2011
Rajinder Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0297
High Courts26 Apr 2011Allowed
Om Parkash Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0270
High Courts26 Apr 2011
Bhikham Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0267
High Courts26 Apr 2011
Dal Bahadur and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0265
High Courts26 Apr 2011Allowed
Rewat Ram Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0261
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(1), 14(2), 21
High Courts26 Apr 2011
Kirna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0252
Constitution of India, 1950 — Article 227
High Courts26 Apr 2011
Vijay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0238
High Courts26 Apr 2011Allowed
Mrs. Gayatri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0237
High Courts26 Apr 2011
Hukam Chand Vs Trahru Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0232
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts26 Apr 2011Dismissed
State of Himachal Pradesh Vs Jawahar Lal Jindal
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts26 Apr 2011
Netar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 92
Land Acquisition Act, 1894 — Section 17, 3, 4, 5(A)
High Courts26 Apr 2011Allowed
Dr. Sohan Lal Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0170
Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 7
High Courts26 Apr 2011
Roshan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 8 SLR 477