High Courts28 Apr 2011
H.P. State Electricity Board Vs Gurdas Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0399
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,035 of 1,570
High Courts28 Apr 2011
Krishan Lal Vs Managing Director Modesto Polymers (P) Ltd. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0397
Industrial Disputes Act, 1947 — Section 10
High Courts28 Apr 2011
Pujana Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0393
High Courts28 Apr 2011
Ran Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0392
High Courts28 Apr 2011Dismissed
State of Himachal Pradesh Vs Harish Kumar
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0384
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 375, 376
High Courts28 Apr 2011Dismissed
Bhim Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0382
Constitution of India, 1950 — Article 14
High Courts28 Apr 2011
Vayasa Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0381
High Courts28 Apr 2011Dismissed
Durga Charan Singh and Another Vs Kamal Thakur and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0276
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 3
High Courts28 Apr 2011
State of H.P. and Another Vs Uma Dutt Sharma
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0244
High Courts28 Apr 2011Dismissed
Moti Ram Vs Ram Swaroop and Others Ram Swaroop and Others Vs Moti Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0209
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Transfer of Property Act, 1882 — Section 53A
High Courts28 Apr 2011
Sant Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0202
High Courts28 Apr 2011
Jeet Ram Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0161
High Courts28 Apr 2011Allowed
Jumla Jamidaran Vs Jumla Jamidaran and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0108
High Courts28 Apr 2011
Alka Vs Ms. Sharda and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0093
Constitution of India, 1950 — Article 227
High Courts28 Apr 2011
Risal Singh and Another Vs Kanagashwari Co-operative Marketing and Consumer Society Ltd. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0079
High Courts28 Apr 2011Dismissed
Hoshiar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0072
Administrative Tribunals Act, 1985 — Section 19
High Courts28 Apr 2011
Krishna Devi and Others Vs Transport Commissioner and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0070
High Courts28 Apr 2011Dismissed
Brij Lal Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0051
High Courts28 Apr 2011Dismissed
A.P. Nadda Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0042
High Courts28 Apr 2011
Shri Tilak Raj Sharma Vs Chairman, H.P. Khadi and Vill. Industries Board and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0041