High Courts28 Apr 2011
Dr. J.C. Katoch and Others Vs Shrikant Baldi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0014
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,036 of 1,570
High Courts28 Apr 2011Dismissed
H.R. Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0010
Himachal Pradesh Co-operative Societies Act, 1968 — Section 67, 67(1)Himachal Pradesh Co-operative Societies Rules, 1971 — Rule 56
High Courts27 Apr 2011Dismissed
State of Himachal Pradesh Vs Hira Singh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0364
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Apr 2011
Om Prakash Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0362
High Courts27 Apr 2011Dismissed
Mrs. Sonam Pati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0354
High Courts27 Apr 2011
Bhagat Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0349
High Courts27 Apr 2011
Veena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0290
High Courts27 Apr 2011
Rajinder Singh Jishtu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0288
High Courts27 Apr 2011Dismissed
Yashpal Vs Smt. Roshani Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0268
Succession Act, 1925 — Section 63
High Courts27 Apr 2011Dismissed
Madho Ram Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0235
High Courts27 Apr 2011
Himachal Pradesh Ayurvedic Midwife Mahasangh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0112
High Courts27 Apr 2011
Saresth Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0104
Probation of Offenders Act, 1958 — Section 12
High Courts27 Apr 2011
Ashok Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0103
Probation of Offenders Act, 1958 — Section 12
High Courts27 Apr 2011
Ashish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0102
Probation of Offenders Act, 1958 — Section 12
High Courts27 Apr 2011
Bhupesh Janartha Vs The Secretary (Health) and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0094
High Courts27 Apr 2011
Tek Chand Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 251
Constitution of India, 1950 — Article 16(4)
High Courts27 Apr 2011Dismissed
Jaswant Singh Negi Vs Rajinder Kumar and another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 413
High Courts26 Apr 2011Dismissed
Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya, Palampur Vs Nag
High Court Of Himachal Pradesh · (2012) 133 FLR 1032 : (2011) 3 ShimLC 365
Payment of Gratuity Act, 1972 — Section 14, 2, 2A, 4, 5
High Courts26 Apr 2011Allowed
Shri Nalin Bhandari and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 151
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 20APrevention of Food Adulteration Rules, 1955 — Rule 12, 12B, 32, 42(ZZZ)
High Courts26 Apr 2011Dismissed
Champa Devi Vs Kuldeep Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0366