High Courts29 Apr 2011Dismissed
State of H.P. Vs Roshan Lal
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0092
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,034 of 1,570
High Courts29 Apr 2011Dismissed
State of H.P. Vs Rajinder Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 420, 466, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts29 Apr 2011Dismissed
State of H.P. Vs Jeet Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0090
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 21
High Courts29 Apr 2011Allowed
Ms. Rajni Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0083
Constitution of India, 1950 — Article 14, 16
High Courts29 Apr 2011
Munshi Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0075
High Courts29 Apr 2011
Shital Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0074
High Courts29 Apr 2011
Bichittar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0073
Constitution of India, 1950 — Article 16
High Courts29 Apr 2011
Naresh Kumar Prashar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0071
Constitution of India, 1950 — Article 309
High Courts29 Apr 2011Allowed
Nek Raj Bhatt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0050
High Courts29 Apr 2011Dismissed
State of H.P. Vs Dharam Chand and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0044
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts29 Apr 2011Allowed
Raghu Ram Vs Smt. Bimla and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0043
High Courts29 Apr 2011
Sanjeev Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2011 HP 51
High Courts29 Apr 2011Dismissed
Kartar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0039
High Courts29 Apr 2011Dismissed
Nanku Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0038
High Courts29 Apr 2011Dismissed
Surinder Singh Vs Sham Lal and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0017
Constitution of India, 1950 — Article 227
High Courts29 Apr 2011Dismissed
State Bank of India and Others Vs Sheetal Devi
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0016
High Courts29 Apr 2011
Dhan Dev Sharma Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0013
High Courts29 Apr 2011
Himachal Pradesh Promotee School Lecturers Assn. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0009
High Courts29 Apr 2011Allowed
Mrs. Veena Chauhan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0008
Constitution of India, 1950 — Article 14
High Courts29 Apr 2011Allowed
Smt. Ishwari Devi Justa Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0007